High Courts21 Sept 1983
Satish Kumar Arora Vs Smt. Varsha Arora and Another
Allahabad High Court · (1983) 9 AWC 927 : (1984) CriLJ 1012
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Allahabad High Court judgments, 1983
524 judgments · page 8 of 27
High Courts21 Sept 1983
Seroman Singh Vs State of U.P.
Allahabad High Court · (1983) 09 AHC CK 0023
Allahabad High Court Rules, 1952 — Rule 10, 18Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 136, 225
High Courts21 Sept 1983
Izhar Ahmad Vs I Additional District Judge and Others
Allahabad High Court · (1983) 09 AHC CK 0017
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(7)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(2)
High Courts20 Sept 1983Dismissed
Ram Prakash Vs Commissioner of Income Tax
Allahabad High Court · (1983) 15 TAXMAN 533
Income Tax Act, 1961 — Section 256, 256(2)
High Courts20 Sept 1983Dismissed
Daya Shanker Pandey Vs State of U.P.& others
Allahabad High Court · (1983) 09 AHC CK 0054
Constitution of India, 1950 — Article 14, 16
High Courts20 Sept 1983Dismissed
Shri Ram and Another Vs Smt. Kasturi Devi and Another
Allahabad High Court · AIR 1984 All 66
Evidence Act, 1872 — Section 100, 104Succession Act, 1925 — Section 63Transfer of Property Act, 1882 — Section 105
High Courts20 Sept 1983
Phool Singh Vs Land Management Committee and Others
Allahabad High Court · (1984) RD 97
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C, 115D
High Courts19 Sept 1983
Amresh Chandra Dwivedi Vs District Inspector of Schools and Others
Allahabad High Court · (1983) 09 AHC CK 0022
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(7), 16E(8)
High Courts16 Sept 1983Dismissed
Mustafa and Others Vs State of. U.P.
Allahabad High Court · (1982) 8 ACR 114
High Courts16 Sept 1983Dismissed
Satya Pal Sethi Vs Smt. Sushila Sethi
Allahabad High Court · AIR 1984 All 81
Hindu Marriage Act, 1955 — Section 13, 27
High Courts16 Sept 1983Dismissed
Mohammad Amir and Another Vs Lala Ram and Another
Allahabad High Court · (1983) 09 AHC CK 0060
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 126, 3, 3(2)
High Courts16 Sept 1983Dismissed
Mustafa and Others Vs State of U.P.
Allahabad High Court · (1984) CriLJ 342
High Courts16 Sept 1983Dismissed
Mohammad Farooq And Others Vs Prescribed Authority, Ceiling, Kaiserganj, Bahraich & Others
Allahabad High Court · (1983) 09 AHC CK 0044
United Kingdom Imposition of ceiling on Land Holdings Act, 1961 — Section 3(7)
High Courts15 Sept 1983Dismissed
Smt. Bala Devi Vs VII Additional District Judge and Others
Allahabad High Court · (1983) 09 AHC CK 0075
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4)
High Courts15 Sept 1983Dismissed
Bhikhoo Vs Assistant Director of Consolidation & Others
Allahabad High Court · (1983) 09 AHC CK 0045
High Courts15 Sept 1983
Indian Oil Corporation Ltd. (Marketing Division) Vs State of U.P. and Others
Allahabad High Court · (1983) 7 ACR 457
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 146(1)
High Courts14 Sept 1983Allowed
Lali Devi Vs District Judge, Lucknow & Others
Allahabad High Court · (1983) 09 AHC CK 0043
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Sept 1983Dismissed
Shri Ram Kishan Mission, Bailoor Math, Howrah and another Vs Dogar Singh and others
Allahabad High Court · (1983) 09 AHC CK 0052
High Courts13 Sept 1983Dismissed
Shri Ram Kishan Mission and Another Vs Dogar Singh and Others
Allahabad High Court · AIR 1984 All 72
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 122, 123
High Courts12 Sept 1983Allowed
Haji Abdul Hafiz and Another Vs Nasir Khan
Allahabad High Court · AIR 1984 All 16
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(2)