High Courts05 Jan 1953
Subedar Dubey Vs Madho Dubey and Another
Allahabad High Court · AIR 1953 All 529 : (1953) 23 AWR 449
Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 114
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 19 of 19
High Courts03 Jan 1953Dismissed
Lala Vs The State
Allahabad High Court · (1953) CriLJ 1361
Penal Code, 1860 (IPC) — Section 300, 302, 304