High Courts04 Feb 1953
Raghubar Dayal Vs State
Allahabad High Court · AIR 1953 All 691
Sales of Goods Act, 1930 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 17 of 19
High Courts03 Feb 1953Dismissed
Mohammad Shafi Vs State and Others
Allahabad High Court · AIR 1953 All 667
Criminal Procedure Code, 1898 (CrPC) — Section 540Evidence Act, 1872 — Section 137
High Courts03 Feb 1953Dismissed
Ram Lal and Others Vs Ram Narain and Others
Allahabad High Court · AIR 1953 All 467 : (1953) 23 AWR 143
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114
High Courts03 Feb 1953Allowed
Sukhnandan Lal and Others Vs Musammat Raj Kali and Others
Allahabad High Court · AIR 1954 All 462 : (1954) 24 AWR 263
Uttar Pradesh Encumbered Estates Act, 1934 — Section 10, 13, 14, 4, 6
High Courts02 Feb 1953Disposed Off
Maheshwari Devi Jute Mills, Kanpur Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1953 All 617 : (1953) 23 ITR 348
Excess Profits Tax Act, 1940 — Section 2(10)Excess Profits Tax Rules — Rule 7(1), 7(2)
High Courts02 Feb 1953Allowed
Deputy Commissioner Kheri Vs Kamta Prasad and Others
Allahabad High Court · AIR 1954 All 101
Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(1)
High Courts02 Feb 1953Allowed
Beni Chand Vs The District Magistrate, Banda and Another
Allahabad High Court · AIR 1953 All 476 : (1953) 23 AWR 248
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226
High Courts30 Jan 1953Allowed
Ratan Lal Vs State
Allahabad High Court · AIR 1953 All 475 : (1953) 23 AWR 377
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(2)
High Courts30 Jan 1953Dismissed
Lal Singh Vs Smt. Hira and Others
Allahabad High Court · AIR 1953 All 507 : (1953) 23 AWR 246
Civil Procedure Code, 1908 (CPC) — Section 9Succession Act, 1925 — Section 300
High Courts30 Jan 1953Allowed
Baldiwakar Misir and Another Vs Mahatma Singh and Others
Allahabad High Court · AIR 1953 All 480 : (1953) 23 AWR 255
Uttar Pradesh Encumbered Estates Act, 1934 — Section 24, 44, 7
High Courts30 Jan 1953Dismissed
Malhoo Mian Abdul Ghani Vs State
Allahabad High Court · AIR 1953 All 548 : (1953) 23 AWR 308
Uttar Pradesh Municipalities Act, 1916 — Section 178, 185, 2(14), 2(2)
High Courts29 Jan 1953Dismissed
S. Gurnam Singh Vs State
Allahabad High Court · AIR 1953 All 539 : (1953) 23 AWR 296
Evidence Act, 1872 — Section 105Uttar Pradesh Municipalities Act, 1916 — Section 155
High Courts29 Jan 1953Dismissed
Piarey and Another Vs The State
Allahabad High Court · (1953) 23 AWR 334
Penal Code, 1860 (IPC) — Section 323, 326
High Courts28 Jan 1953Dismissed
Ramai and Others Vs State
Allahabad High Court · AIR 1953 All 525 : (1953) 23 AWR 299
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A), 561A
High Courts27 Jan 1953Dismissed
Raj Kishore Vs The State
Allahabad High Court · AIR 1953 All 464 : (1953) 23 AWR 129
Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 300, 304
High Courts22 Jan 1953Allowed
Kashi Kurmi and Others Vs Chandi Kurmi and Others
Allahabad High Court · AIR 1953 All 723 : (1953) 23 AWR 362
Uttar Pradesh Tenancy Act, 1939 — Section 295AUttar Pradesh Tenancy Act, 1939 — Section 295AUttar Pradesh Tenancy Act, 1939 — Section 295A
High Courts22 Jan 1953Dismissed
Mewa Ram and Another Vs State
Allahabad High Court · AIR 1953 All 481 : (1953) 23 AWR 342
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
High Courts21 Jan 1953Dismissed
Chandan Vs Babu and Another
Allahabad High Court · AIR 1953 All 497 : (1953) 23 AWR 138
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Jan 1953Allowed
Ramji Das and Others Vs S. Mohammad Laiq and Others
Allahabad High Court · AIR 1953 All 461 : (1953) 23 AWR 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12
High Courts16 Jan 1953Dismissed
Sm. Ram Piari and Others Vs Ram Adhin and Others
Allahabad High Court · AIR 1953 All 472
Transfer of Property Act, 1882 — Section 60, 76, 83Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12