High Courts26 Feb 1953Dismissed
Molhar Mal Vs State
Allahabad High Court · AIR 1953 All 524 : (1953) 23 AWR 202
Criminal Procedure Code, 1898 (CrPC) — Section 250
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 16 of 19
High Courts25 Feb 1953Allowed
Govind Dass and Others Vs Smt. Sarju Bai
Allahabad High Court · AIR 1954 All 449
Provincial Insolvency Act, 1920 — Section 9
High Courts23 Feb 1953Dismissed
Mt. Rajiya and Another Vs Mt. Sukhrani and Others
Allahabad High Court · AIR 1954 All 166
Succession Act, 1925 — Section 381
High Courts20 Feb 1953Dismissed
Sm. Ram Katori Vs The Rent Control and Eviction Officer, Agra and Another
Allahabad High Court · AIR 1953 All 543 : (1953) 23 AWR 309
Constitution of India, 1950 — Article 19(1)Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1951 — Section 1Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17
High Courts20 Feb 1953Dismissed
Sita Ram Singh Vs Gaya Prasad and Others
Allahabad High Court · AIR 1953 All 620 : (1953) 23 AWR 184
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 62Uttar Pradesh Agriculturists Relief Act, 1934 — Section 1
High Courts19 Feb 1953
Gaya Rai and Others Vs Lalji Rai and Others
Allahabad High Court · AIR 1953 All 579 : (1953) 23 AWR 303
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23
High Courts19 Feb 1953Dismissed
Madhua Nand and Others Vs Suresha Nand and Others
Allahabad High Court · AIR 1953 All 547 : (1953) 23 AWR 380
Civil Procedure Code, 1908 (CPC) — Section 11, 9Specific Relief Act, 1877 — Section 42Uttar Pradesh Land Revenue Act, 1901 — Section 207
High Courts17 Feb 1953Dismissed
Mowasi Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1953 All 595 : (1953) 23 AWR 231
Land Acquisition Act, 1894 — Section 48, 5A, 6
High Courts17 Feb 1953Dismissed
Sudhakar Rao and Others Vs Radha Krishna Das
Allahabad High Court · AIR 1953 All 544 : (1953) 23 AWR 298
Uttar Pradesh Encumbered Estates Act, 1934 — Section 14(7)
High Courts16 Feb 1953Dismissed
Behari and Others Vs The State
Allahabad High Court · AIR 1953 All 510
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 325
High Courts13 Feb 1953Allowed
Ram Autar Vs Udaibir Singh and Others
Allahabad High Court · AIR 1953 All 498 : (1953) 23 AWR 350
Criminal Procedure Code, 1898 (CrPC) — Section 146, 435
High Courts13 Feb 1953Disposed Of
Salaried Employees Co-operative Housing Society Ltd. Vs Registrar, Co-operative Societies
Allahabad High Court · AIR 1954 All 31
High Courts11 Feb 1953Disposed Of
Beni Ram Moolchand Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1954 All 661 : (1954) 25 ITR 287
Income Tax Act, 1922 — Section 26A, 66(4)Partnership Act, 1932 — Section 4
High Courts10 Feb 1953Allowed
Kundomal Ganga Ram Vs Topamal Chotamal
Allahabad High Court · AIR 1953 All 710 : (1953) 23 AWR 369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38
High Courts10 Feb 1953Dismissed
Raja Ram Vs Sheo Behari Singh and Another
Allahabad High Court · AIR 1953 All 709 : (1953) 23 AWR 349
Uttar Pradesh Tenancy Act, 1939 — Section 206Uttar Pradesh Tenancy Act, 1939 — Section 206Uttar Pradesh Tenancy Act, 1939 — Section 206
High Courts10 Feb 1953Dismissed
Sri Krishna Vs Baijnath and Others
Allahabad High Court · AIR 1953 All 698 : (1953) 23 AWR 274
Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)
High Courts06 Feb 1953Dismissed
Kamla Vs State
Allahabad High Court · AIR 1953 All 523 : (1953) 23 AWR 302
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts06 Feb 1953Dismissed
Fakharuddin Vs Mt. Hamidan
Allahabad High Court · AIR 1953 All 571 : (1953) 23 AWR 304
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts05 Feb 1953
Mithoo Lal Tek Chand Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 701 : (1953) 23 ITR 494
Excess Profits Tax Act, 1940 — Section 10AIncome Tax Act, 1922 — Section 23(3)Excess Profits Tax Act, 1940 — Section 10A
High Courts04 Feb 1953
Singh Engineering Works, Kanpur Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 735 : (1953) 24 ITR 93
Income Tax Act, 1922 — Section 23, 23(4), 31, 31(3)Income Tax Act, 1922 — Section 23, 23(4), 31, 31(3)Income Tax Act, 1922 — Section 23, 23(4), 31, 31(3)