High Courts16 Mar 1953Dismissed
Dwarka Prasad Agarwal Vs Krishna Chandra and Others
Allahabad High Court · AIR 1953 All 600 : (1953) 23 AWR 236
Contempt of Courts Act, 1971 — Section 1
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 15 of 19
High Courts16 Mar 1953
Gulab Singh and Others Vs Collector of Farrukhabad and Others
Allahabad High Court · AIR 1953 All 585
Constitution of India, 1950 — Article 226Uttar Pradesh Land Utilization Act, 1947 — Section 3, 3(2)
High Courts16 Mar 1953Dismissed
Soney Lal and Another Vs State
Allahabad High Court · AIR 1953 All 610 : (1953) 23 AWR 505
Allahabad High Court Rules, 1952 — Rule 28Constitution of India, 1950 — Article 132(1), 134(1)
High Courts13 Mar 1953Dismissed
Har Murat Vs The State
Allahabad High Court · AIR 1953 All 545 : (1953) 23 AWR 225
Constitution of India, 1950 — Article 14, 19(1), 19(6)
High Courts13 Mar 1953Allowed
Hazari Lal Vs Kanhaiya Lal
Allahabad High Court · AIR 1953 All 686
General Clauses Act, 1897 — Section 3(12), 5Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15, 3Uttar Pradesh General Clauses Act, 1904 — Section 4(10), 5(2)
High Courts12 Mar 1953Dismissed
Smt. Bimla Devi Vs Chaturvedi and Others
Allahabad High Court · AIR 1953 All 613 : (1953) 23 AWR 257
Abducted Persons (Recovery and Restoration) Act, 1949 — Section 8Constitution of India, 1950 — Article 141, 19, 19(1), 226, 227
High Courts11 Mar 1953Allowed
Mt. Asa Devi Vs Mt. Champa Devi and Others
Allahabad High Court · AIR 1953 All 559 : (1953) 23 AWR 193
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 74Specific Relief Act, 1877 — Section 24
High Courts10 Mar 1953Dismissed
M. Amba Sahai Vs Gopeshwar Babu Mehra and Another
Allahabad High Court · AIR 1953 All 607 : (1953) 23 AWR 345
High Courts10 Mar 1953Allowed
Dr. D.N. Kesarbani Vs U.P. Medical Council
Allahabad High Court · AIR 1953 All 580
Constitution of India, 1950 — Article 226Uttar Pradesh Medical Act, 1917 — Section 25, 26
High Courts09 Mar 1953Dismissed
Mst. Fahmida Begam and Others Vs Chobey Sambho Nath and Others
Allahabad High Court · AIR 1953 All 632 : (1953) 23 AWR 322
Uttar Pradesh Encumbered Estates Act, 1934 — Section 13
High Courts05 Mar 1953Dismissed
Firm Dewan Sugar Mills Vs The Government of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1953 All 531
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Labour (Appellate) Tribunal Act, 1950 — Section 7
High Courts05 Mar 1953Dismissed
Amjad Husain Vs State
Allahabad High Court · AIR 1953 All 549 : (1953) 23 AWR 376
Penal Code, 1860 (IPC) — Section 170
High Courts04 Mar 1953Allowed
In Re: Ram Chand
Allahabad High Court · AIR 1953 All 712 : (1953) 23 AWR 364
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts04 Mar 1953Dismissed
Hathi Ram Vs Hazi Mohammad
Allahabad High Court · AIR 1954 All 141
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33, 33(2)
High Courts04 Mar 1953Dismissed
Raghu Vs Panchaiti Adalat
Allahabad High Court · AIR 1953 All 528 : (1953) 23 AWR 305
Uttar Pradesh Panchayat Raj Act, 1947 — Section 64
High Courts04 Mar 1953
Bhagwan Das and Others Vs State
Allahabad High Court · AIR 1953 All 630
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 205, 250
High Courts04 Mar 1953Dismissed
State Vs Shri Krishna Pd. Dar
Allahabad High Court · AIR 1954 All 44 : (1954) 1 LLJ 273
Factories Act, 1948 — Section 2(1), 52
High Courts03 Mar 1953Partly Allowed
Bibi Iftikhar Jahan Begum and Others Vs Balwant Singh and Others
Allahabad High Court · AIR 1953 All 522 : (1953) 23 AWR 192
High Courts27 Feb 1953Dismissed
Mohar Singh and Others Vs State and Another
Allahabad High Court · AIR 1954 All 81 : (1953) 23 AWR 176
Uttar Pradesh Panchayat Raj Act, 1947 — Section 49(2), 54(2)
High Courts27 Feb 1953Dismissed
Bankey Lal Vs Narendra Singh and Others
Allahabad High Court · AIR 1953 All 533 : (1953) 23 AWR 355
Uttar Pradesh Encumbered Estates Act, 1934 — Section 10, 11, 11(3), 19(2), 7