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Allahabad High Court judgments, 1953

362 judgments · page 13 of 19

High Courts29 Apr 1953Allowed

Bankey Lal Vs Babu and Others

Allahabad High Court · AIR 1953 All 747 : (1953) 23 AWR 293

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1)
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High Courts27 Apr 1953Dismissed

Tunda and Others Vs The State

Allahabad High Court · AIR 1953 All 621 : (1953) 23 AWR 488

Penal Code, 1860 (IPC) — Section 447Uttar Pradesh Panchayat Raj Act, 1947 — Section 1, 52, 56
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High Courts25 Apr 1953Dismissed

Basant Lal Sah Vs Bhagwati Prasad Sah

Allahabad High Court · (1953) 04 AHC CK 0020

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7F
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High Courts21 Apr 1953Dismissed

B. Gajadhar Singh Vs State

Allahabad High Court · AIR 1953 All 684 : (1953) 23 AWR 484

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 522Penal Code, 1860 (IPC) — Section 447
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High Courts20 Apr 1953Allowed

Basdeo Vs John and Co. and Others

Allahabad High Court · AIR 1953 All 717 : (1953) 23 AWR 386

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1
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High Courts17 Apr 1953Dismissed

Chhedi Vs The State

Allahabad High Court · AIR 1953 All 752 : (1953) 23 AWR 351

Penal Code, 1860 (IPC) — Section 411Uttar Pradesh Panchayat Raj Act, 1947 — Section 52(1)Penal Code, 1860 (IPC) — Section 411
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