COURT ARCHIVE

Allahabad High Court judgments, 1953

362 judgments · page 18 of 19

High Courts16 Jan 1953Dismissed

Kanpur Mazdur Congress Vs J.K. Spinning and Weaving Mills Co. Ltd., Kanpur and Another

Allahabad High Court · AIR 1953 All 495 : (1953) 23 AWR 141 : (1953) 2 LLJ 743

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7

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High Courts16 Jan 1953Allowed

Bhuvanesh Bhushan Sharma Vs Election Tribunal, Farrukhabad and another

Allahabad High Court · (1953) 01 AHC CK 0025

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 9 Rule 13Constitution of India, 1950 — Article 226, 227, 83, 91Representation of the People Act, 1951 — Section 117, 121, 3

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High Courts16 Jan 1953

State Vs Gulab Singh and Others

Allahabad High Court · AIR 1953 All 483

Constitution of India, 1950 — Article 13, 17, 35, 372Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 1, 3

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High Courts16 Jan 1953Dismissed

Shrimati Ram Piari and 2 others Vs Ram Adhin and 3 others

Allahabad High Court · (1953) 23 AWR 407

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 60, 62, 76, 83

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High Courts14 Jan 1953Dismissed

Maqbulunissa and Others Vs Union of India (UOI) and Another

Allahabad High Court · AIR 1953 All 477 : (1953) 23 AWR 212

Constitution of India, 1950 — Article 226, 226(1), 32

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High Courts13 Jan 1953Dismissed

Kaushalendra Pratap Sahi Vs Sen and Sanyal

Allahabad High Court · AIR 1953 All 588

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15(2)

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High Courts13 Jan 1953Allowed

Lachhman Das Vs Rent Control and Eviction Officer, Bareilly and Another

Allahabad High Court · AIR 1953 All 458 : (1953) 23 AWR 125

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

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High Courts13 Jan 1953Dismissed

Ram Dhyan Singh Vs State

Allahabad High Court · AIR 1953 All 470 : (1953) 23 AWR 127

Constitution of India, 1950 — Article 311Prevention of Corruption Act, 1947 — Section 6

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High Courts09 Jan 1953Dismissed

Pheku Chamar and Others Vs Harish Chandra and Others

Allahabad High Court · AIR 1953 All 406 : (1953) 23 AWR 118

Easements Act, 1882 — Section 53Limitation Act, 1908 — Article 120, 144Transfer of Property Act, 1882 — Section 38, 51

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High Courts09 Jan 1953Disposed Of

Raghunandan Prasad Vs Income Tax Commissioner, U.P., Lucknow and Another

Allahabad High Court · AIR 1953 All 399 : (1933) 1 ITR 113

Constitution of India, 1950 — Article 226

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High Courts09 Jan 1953Dismissed

Deo Sharma Vs Commr. of Income Tax, U.P., Lucknow

Allahabad High Court · AIR 1953 All 482 : (1953) 23 ITR 226

Income Tax Act, 1961 — Section 18A, 30, 30(1), 33(1), 66

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High Courts08 Jan 1953

Durgeshwar Dayal Vs The Secretary, Bar Council, Allahabad and Another

Allahabad High Court · AIR 1953 All 348

Bar Councils Act, 1926 — Section 8Constitution of India, 1950 — Article 226

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High Courts08 Jan 1953

Bishambhar Nath Niranjanlal Vs Commr. of Income Tax, U.P., Lucknow

Allahabad High Court · AIR 1953 All 757

Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1922 — Section 10(1)

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High Courts06 Jan 1953Dismissed

State Vs Hiralal

Allahabad High Court · AIR 1953 All 355

Forest Act, 1927 — Section 30, 32, 33Uttar Pradesh Forest Service Rules, 1952 — Rule 6

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High Courts06 Jan 1953Dismissed

Lakshmi Narain Vs Mst. Aparna Devi

Allahabad High Court · AIR 1953 All 535 : (1953) 23 AWR 186

Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35

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High Courts06 Jan 1953

MUSTA QUIMA BELGUM, IN RE.

Allahabad High Court · (1953) 23 ITR 345

Income Tax Act, 1961 — Section 16(3)(a)(ii)

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High Courts06 Jan 1953

Amar Das Vs Dadu Dayalu Mahasabha and Others

Allahabad High Court · AIR 1953 All 721 : (1953) 23 AWR 182

Succession Act, 1925 — Section 276Succession Act, 1925 — Section 276Succession Act, 1925 — Section 276

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High Courts06 Jan 1953Dismissed

State Vs Hira Lal

Allahabad High Court · (1953) 23 AWR 83

Forest Act, 1927 — Section 30, 32, 33

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High Courts05 Jan 1953

Chhotelal Gobardhan Das Vs Commr. of Income Tax, U.P. and V.P. Lucknow

Allahabad High Court · AIR 1953 All 401 : (1953) 23 ITR 272

Income Tax Act, 1922 — Section 23(4), 27, 33(1), 33(4)

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High Courts05 Jan 1953Allowed

Chhotey Lal Gobardhan Das Vs The Commr. Income Tax, U.P. and V.P.

Allahabad High Court · (1953) 23 AWR 229

Income Tax Act, 1961 — Section 23(4), 27, 33(1)

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