High Courts08 Dec 1953Allowed
Lala Ram Lakhan Vs Mirza Mahbub Hasan Beg and others
Allahabad High Court · (1954) 24 AWR 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 2 of 19
High Courts08 Dec 1953Dismissed
Sheoram and Another Vs Prem Shankar and Others
Allahabad High Court · AIR 1954 All 436
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 5
High Courts08 Dec 1953Disposed Of
Brij Lal Suri Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1954 All 393
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Constitution of India, 1950 — Article 226
High Courts08 Dec 1953Allowed
Ram Lakhan Vs Mirza Mahbub Hasan Beg and Others
Allahabad High Court · AIR 1954 All 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 39 Rule 1, 64
High Courts08 Dec 1953
Jawad Husain and another Vs Mahabir
Allahabad High Court · (1954) 24 AWR 212
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts08 Dec 1953Dismissed
S.K. Dutt Vs Law Book Co. and Others
Allahabad High Court · AIR 1954 All 570
Copyright Act, 1957 — Section 2
High Courts07 Dec 1953Dismissed
Mangat and Others Vs State
Allahabad High Court · AIR 1954 All 674 : (1954) 24 AWR 179
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts07 Dec 1953Allowed
Prem Narain Tayal Vs Girish Chandra Khare and two others
Allahabad High Court · (1954) 24 AWR 49
High Courts03 Dec 1953Dismissed
Shivdeni Rai Vs Bans Narain Rai and 4 others
Allahabad High Court · (1954) 24 AWR 143
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 12(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts03 Dec 1953Dismissed
Chivdeni Rai Vs Bans Narain Rai and Others
Allahabad High Court · AIR 1954 All 391
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 12(2), 29
High Courts02 Dec 1953Allowed
Haji Muzahir Ali Vs Lachman Prasad and Others
Allahabad High Court · AIR 1954 All 559 : (1954) 24 AWR 103
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 33, Order 43 Rule 1
High Courts01 Dec 1953Allowed
Th. Beni Madho Singh Vs The State
Allahabad High Court · (1954) 24 AWR 37
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts01 Dec 1953Allowed
Sheo Ram and Others Vs Gauri Shankar and Others
Allahabad High Court · AIR 1954 All 452 : (1954) 24 AWR 62
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 43
High Courts01 Dec 1953Dismissed
Munshi Lal and Another Vs Vishnu Das and Others
Allahabad High Court · AIR 1954 All 450 : (1954) 24 AWR 57
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 19Uttar Pradesh Encumbered Estates Act, 1934 — Section 20, 43, 44, 6, 7(3)
High Courts01 Dec 1953Dismissed
Jaleel Ahmad and others Vs Mansab and others
Allahabad High Court · (1954) 24 AWR 107
High Courts30 Nov 1953Dismissed
Mohd. Suleman and Others Vs Maqsood Hussain and Another
Allahabad High Court · AIR 1954 All 420 : (1954) 24 AWR 51
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2Transfer of Property Act, 1882 — Section 72
High Courts30 Nov 1953
State Vs Tirath Das
Allahabad High Court · (1954) 24 AWR 191 : (1954) CriLJ 1293
Penal Code, 1860 (IPC) — Section 405, 409, 428
High Courts27 Nov 1953Dismissed
Ramdeo Singh and Others Vs The State
Allahabad High Court · (1954) 24 AWR 175 : (1954) CriLJ 1031
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts27 Nov 1953Dismissed
Bohrey Lal Vs State
Allahabad High Court · (1954) 24 AWR 176
Public Gambling Act, 1867 — Section 13
High Courts27 Nov 1953
Manna and Others Vs State
Allahabad High Court · AIR 1954 All 578
Criminal Procedure Code, 1898 (CrPC) — Section 342