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Allahabad High Court judgments, 1898

120 judgments · page 3 of 6

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High Courts08 Jul 1898Dismissed

Pulandar Singh Vs Jwala Singh and Others

Allahabad High Court · (1898) ILR (All) 516

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High Courts07 Jul 1898Dismissed

Chattar Mal Vs Thakuri and Another

Allahabad High Court · (1898) ILR (All) 512

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High Courts07 Jul 1898Disposed Of

Sheo Ram and Another Vs Har Prasad and Another

Allahabad High Court · (1898) ILR (All) 506

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High Courts05 Jul 1898Disposed Of

Queen-Empress Vs Jasoda Nand

Allahabad High Court · (1898) ILR (All) 501

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High Courts01 Jul 1898Disposed Of

Abid Husen Vs Bashir Ahmed

Allahabad High Court · (1898) ILR (All) 499

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High Courts30 Jun 1898Disposed Of

Behari Lal and Others Vs Muhammad Muttaki

Allahabad High Court · (1898) 06 AHC CK 0006

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High Courts30 Jun 1898Dismissed

Mul Chand and Others Vs Ram Ratan and Another

Allahabad High Court · (1898) ILR (All) 493

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High Courts27 Jun 1898Dismissed

The N.-W.P. Club Vs Sadullah

Allahabad High Court · (1898) ILR (All) 497

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High Courts27 Jun 1898Disposed Of

Chatarbuj Das Vs Ganesh Ram

Allahabad High Court · (1898) ILR (All) 474

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High Courts27 Jun 1898Dismissed

Ranjit Vs Radha Rani and Another

Allahabad High Court · (1898) ILR (All) 476

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High Courts22 Jun 1898Dismissed

Dalip Rai Vs Deoki Rai, Sukhdeo Rai and Jokhu Rai and Another

Allahabad High Court · (1898) ILR (All) 471

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High Courts16 Jun 1898Dismissed

Yusuf Ali Khan and Others Vs Hira and Others

Allahabad High Court · (1898) ILR (All) 469

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High Courts15 Jun 1898

Tota Ram and Others Vs Lala

Allahabad High Court · (1898) ILR (All) 468

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High Courts14 Jun 1898

Jan Ali Shah Vs Umrao Bibi

Allahabad High Court · (1898) ILR (All) 465

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High Courts13 Jun 1898Dismissed

Queen-Empress Vs Prag Dat and Others

Allahabad High Court · (1898) ILR (All) 459

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High Courts08 Jun 1898Allowed

Nihali Vs Mittar Sen and Others

Allahabad High Court · (1898) ILR (All) 446

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High Courts06 Jun 1898Disposed Of

Fateh Chand and Others Vs Mansab Rai

Allahabad High Court · (1898) ILR (All) 442

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High Courts26 May 1898Dismissed

Queen-Empress Vs Nihal Chand

Allahabad High Court · (1898) ILR (All) 440

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High Courts19 May 1898

Bansidhar Vs Dip Singh and Others

Allahabad High Court · (1898) ILR (All) 438

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High Courts17 May 1898Dismissed

Lachmin Kuar and Another Vs Debi Prasad

Allahabad High Court · (1898) ILR (All) 435

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