High Courts08 Jul 1885Dismissed
Ram Sarup and Another Vs Rukmin Kuar and Others
Allahabad High Court · (1885) ILR (All) 884
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Allahabad High Court judgments, 1885
151 judgments · page 3 of 8
High Courts06 Jul 1885Dismissed
Bhairo Prasad and Others Vs Sheobaran
Allahabad High Court · (1885) ILR (All) 880
High Courts06 Jul 1885Dismissed
Jhinguri Tewari and Others Vs Durga and Others
Allahabad High Court · (1885) ILR (All) 878
High Courts04 Jul 1885Dismissed
Ishri Prasad Vs Sham Lal
Allahabad High Court · (1885) ILR (All) 871
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts04 Jul 1885Allowed
Abadi Husain Vs Jurawan Lal and Others
Allahabad High Court · (1885) ILR (All) 866
Transfer of Property Act, 1882 — Section 58(d)
High Courts15 Jun 1885
Surajpal Singh and Others Vs Jairamgir
Allahabad High Court · (1885) ILR (All) 855
High Courts13 Jun 1885Disposed Off
Queen-Empress Vs Laskari
Allahabad High Court · (1885) ILR (All) 853
High Courts13 Jun 1885
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 847
High Courts13 Jun 1885Disposed Of
Murli Rai and Others Vs Ledri and Another
Allahabad High Court · (1885) ILR (All) 851
High Courts10 Jun 1885Dismissed
Masuma Bibi and Another Vs The Collector of Ballia on behalf of the Court of Wards
Allahabad High Court · (1885) ILR (All) 687
High Courts04 Jun 1885Disposed Of
Jasoda Kuar Vs Bal Kishen
Allahabad High Court · (1885) ILR (All) 765
High Courts03 Jun 1885Dismissed
Radhey Lal and Others Vs Mahesh Prasad and Another
Allahabad High Court · (1885) ILR (All) 864
High Courts03 Jun 1885Allowed
Queen-Empress Vs Dan Sahai
Allahabad High Court · (1885) ILR (All) 862
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts01 Jun 1885
Gurdial Mal Vs Jauhri Mal and Others
Allahabad High Court · (1885) ILR (All) 820
High Courts16 May 1885
The Collector of Farakhabad Vs Imdad Ali Khan
Allahabad High Court · (1885) ILR (All) 817
High Courts15 May 1885Dismissed
Damodar Das Vs Wilayet Husain
Allahabad High Court · (1885) ILR (All) 763
High Courts14 May 1885
Nirhai Bibi and Others Vs Muhammad Malik Khan
Allahabad High Court · (1885) ILR (All) 761