High Courts21 Mar 1885Dismissed
Bechu Bhagat and Another Vs Ramchhaibar Misr.
Allahabad High Court · (1885) ILR (All) 641
COURT ARCHIVE
Allahabad High Court judgments, 1885
151 judgments · page 5 of 8
High Courts19 Mar 1885Allowed
Sri Matra Mautangui Debia Vs Janki Prasad
Allahabad High Court · (1885) ILR (All) 577
High Courts19 Mar 1885Disposed Of
Raghunath Prasad Vs Sirbadh Rai and Others
Allahabad High Court · (1885) ILR (All) 568
High Courts18 Mar 1885
Ram Harakh and Another Vs Rodh Mal
Allahabad High Court · (1885) ILR (All) 711
High Courts16 Mar 1885Dismissed
Kallu and Another Vs Mahammad Abdul Ghani and Another
Allahabad High Court · (1885) ILR (All) 564
High Courts16 Mar 1885Disposed Of
Madho Das Vs Ahmad Khan
Allahabad High Court · (1885) ILR (All) 565
High Courts14 Mar 1885Dismissed
Girjadat and Another Vs Janki
Allahabad High Court · (1885) ILR (All) 482
High Courts14 Mar 1885Disposed Of
Amtul Bibi and Another Vs Sital Prasad and Another
Allahabad High Court · (1885) ILR (All) 633
High Courts07 Mar 1885Disposed Of
Niamat Ali Vs Asmat Bibi and Another
Allahabad High Court · (1885) ILR (All) 626
High Courts07 Mar 1885Dismissed
Queen-Empress Vs Ramzan and Others
Allahabad High Court · (1885) ILR (All) 461
High Courts07 Mar 1885Disposed Of
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 553
High Courts06 Mar 1885Allowed
Queen-Empress Vs Sheo Dayal
Allahabad High Court · (1885) ILR (All) 459
High Courts06 Mar 1885Disposed Of
Bhikari Das Vs Mulchand
Allahabad High Court · (1885) ILR (All) 624
High Courts05 Mar 1885Disposed Of
Gulab Chand Vs Bari Bahu and Another
Allahabad High Court · (1885) ILR (All) 454
High Courts05 Mar 1885
Ram Bakhsh Vs Panna Lal and Another
Allahabad High Court · (1885) ILR (All) 457
High Courts04 Mar 1885Dismissed
Ilahi Bakhsh and Another Vs Raghubar Dayal
Allahabad High Court · (1885) ILR (All) 450
High Courts03 Mar 1885Allowed
Raghunath Sahai Vs Sukrit Narain Lal
Allahabad High Court · (1885) ILR (All) 445
High Courts27 Feb 1885Allowed
Queen-Empress Vs Syed Husain
Allahabad High Court · (1885) ILR (All) 403