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Allahabad High Court judgments, 1885

151 judgments · page 4 of 8

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High Courts13 May 1885

Ramphul Vs Durga and Others

Allahabad High Court · (1885) ILR (All) 815

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High Courts12 May 1885

Queen-Epress Vs Ram Sarup and Others

Allahabad High Court · (1885) ILR (All) 757

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High Courts09 May 1885Dismissed

Kolai Ram and Another Vs Pali Ram and Others

Allahabad High Court · (1885) ILR (All) 755

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High Courts09 May 1885Dismissed

Raynor Vs The Mussoorie Bank Limited.

Allahabad High Court · (1885) ILR (All) 681

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High Courts06 May 1885Allowed

Radha Prasad Singh Vs Bhajan Rai and Others

Allahabad High Court · (1885) ILR (All) 677

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High Courts23 Apr 1885Dismissed

Queen-Empress Vs Durga Charan

Allahabad High Court · (1885) ILR (All) 672

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High Courts23 Apr 1885Dismissed

Baldeo Singh Vs Ajudhia

Allahabad High Court · (1885) ILR (All) 674

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High Courts20 Apr 1885Allowed

Amir Beg Vs Chedami Lal

Allahabad High Court · (1885) ILR (All) 676

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High Courts18 Apr 1885Disposed Of

Chattarpal Singh Vs Raja Ram

Allahabad High Court · (1885) ILR (All) 661

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High Courts16 Apr 1885Dismissed

Bhonda Das Vs Binda Kuar

Allahabad High Court · (1885) ILR (All) 660

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High Courts16 Apr 1885Disposed Of

Kashi Prasad and Another Vs Miller

Allahabad High Court · (1885) ILR (All) 752

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High Courts11 Apr 1885

Queen-Empress Vs Lalli

Allahabad High Court · (1885) ILR (All) 749

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High Courts01 Apr 1885Dismissed

Raghunandan Prasad Vs Ram Prasad and Others

Allahabad High Court · (1885) ILR (All) 738

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High Courts01 Apr 1885Dismissed

Bal Gobind and Another Vs Harpal Singh

Allahabad High Court · (1885) ILR (All) 586

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High Courts30 Mar 1885Dismissed

Bisheshar Singh Vs Rameshar Singh

Allahabad High Court · (1885) ILR (All) 734

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High Courts30 Mar 1885

Bhagwan Das Vs Sita Ram

Allahabad High Court · (1885) ILR (All) 733

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High Courts26 Mar 1885

Mahabir Rai, Raghunanand Rai and Others and Parmanand Rai and Another Vs Jai Ram Mahabir Rai and Others Vs Raghunandan Rai and Others Raghunandan Rai and Others Vs Mahabir Rai and Others

Allahabad High Court · (1885) ILR (All) 720

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High Courts23 Mar 1885

Muhammad Awais Vs Har Sahai

Allahabad High Court · (1885) ILR (All) 716

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High Courts23 Mar 1885

Man Kuar Vs Tara Singh and Others

Allahabad High Court · (1885) ILR (All) 583

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High Courts21 Mar 1885Disposed Of

Queen-Empress Vs Jagrup and Another

Allahabad High Court · (1885) ILR (All) 646

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