High CourtsFull Bench(1885) 07 AHC CK 0007

Raghunath Das vs Raj Kumar

Allahabad High Court · Decided on 4 July 1885 · Citation: (1885) ILR (All) 876

HON’BLE JUDGES
W. Comer Petheram, C.J · Tyrrell, J · Straight, J · Brodhurst, J
RESULT
Allowed

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Judgment

1 paragraphs · 23 words

W. Comer Petheram, C.J., Straight, Brodhurst and Tyrrell, JJ.—Concurring with the judgment of Mahmood, J., allowed the application with costs to the petitioner.