High Courts03 Aug 1914

Chiranji Lal Vs Emperor

Allahabad High Court · AIR 1914 All 276 : 25 Ind. Cas. 986

Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)