High Courts17 Jul 1914
Firm Swarath Ram and Another Vs Sarup Lal Ram
Allahabad High Court · AIR 1914 All 474(1) : 25 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 4 of 17
High Courts17 Jul 1914
Mangali Prasad and Co. Vs Babu Rakhpat Sahai
Allahabad High Court · AIR 1914 All 532 : 25 Ind. Cas. 132
High Courts17 Jul 1914
Molvi Walayat Husain and Others Vs Ram Lal
Allahabad High Court · AIR 1914 All 402(1) : 25 Ind. Cas. 643
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts16 Jul 1914Disposed Of
Sheo Prasad Sonar Vs Mangar Manitar and Others
Allahabad High Court · AIR 1914 All 531 : 25 Ind. Cas. 185
Limitation Act, 1963 — Section 23
High Courts16 Jul 1914
Musammat Zaibunnissa and Others Vs Parichhat and Others
Allahabad High Court · AIR 1914 All 242 : 25 Ind. Cas. 611
Limitation Act, 1908 — Article 144
High Courts14 Jul 1914Dismissed
Lala Kalyan Mal Vs Samondu and Others
Allahabad High Court · 25 Ind. Cas. 272
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts11 Jul 1914Allowed
Baldeo Prasad and Another Vs The Collector of Pilibhit
Allahabad High Court · (1915) ILR (All) 13
High Courts10 Jul 1914
Sukh Kunwar Chandar alias Sttkhmar Chandar and Others Vs Musammat Bhagwani
Allahabad High Court · AIR 1914 All 265 : 25 Ind. Cas. 233
High Courts10 Jul 1914
Chandarbhan Vs Har Gopal and Others
Allahabad High Court · AIR 1914 All 424(2) : 25 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 53
High Courts10 Jul 1914
Gaya Prasad and Others Vs Musammat Lareti Kuar and Others
Allahabad High Court · AIR 1914 All 552 : 25 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66
High Courts07 Jul 1914
Rajwanti Kunwari Vs Doman Singh
Allahabad High Court · AIR 1914 All 418 : 25 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts06 Jul 1914Dismissed
Gatstga Din Sonar Vs Jagat Tiwari
Allahabad High Court · 25 Ind. Cas. 198
High Courts06 Jul 1914Allowed
Sudarshan Das Shastri Vs Muncipal Board of Agra and Another
Allahabad High Court · (1915) ILR (All) 9
High Courts04 Jul 1914Dismissed
Bhawani Das and Others Vs Babu Singh and Another
Allahabad High Court · AIR 1914 All 361 : 25 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts04 Jul 1914Allowed
Dal Singh and Others Vs Thaman Singh
Allahabad High Court · (1915) ILR (All) 7
High Courts02 Jul 1914Dismissed
Habibullah A. D. and Others Vs Kaltan Das and Others
Allahabad High Court · 25 Ind. Cas. 169
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts02 Jul 1914
Megh Raj Vaish Vs Abdullah Khan and Others
Allahabad High Court · AIR 1914 All 181 : 25 Ind. Cas. 208
Transfer of Property Act, 1882 — Section 55(4)(6)
High Courts30 Jun 1914Dismissed
Musammat Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · 25 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts30 Jun 1914Dismissed
Musammat Anaragi Kunwar Vs Kashi Rai
Allahabad High Court · AIR 1914 All 362 : 25 Ind. Cas. 197
High Courts30 Jun 1914Dismissed
Sagwa and Another Vs Ram Saran and Others
Allahabad High Court · AIR 1914 All 442 : 25 Ind. Cas. 197(1)