High Courts16 Jun 1914Disposed Of
Musammat Bhagwani and Another Vs khushi ram and Another
Allahabad High Court · AIR 1914 All 496 : 24 Ind. Cas. 997
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 6 of 17
High Courts16 Jun 1914Dismissed
Ram Chandar Vs Beni Ram and Others
Allahabad High Court · (1914) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Jun 1914Dismissed
Bhabhuti Rai and Others Vs Harbans Rai and Others
Allahabad High Court · AIR 1914 All 116 : 25 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts15 Jun 1914
Shaikh Muhammad Vs Shaikh Qadir Baksh and Others
Allahabad High Court · AIR 1914 All 400 : 25 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2United Provinces Land Revenue Act, 1901 — Section 233(k)
High Courts09 Jun 1914Dismissed
Nawab Hasan and Another Vs Tahir-Un-Nissa Bibi
Allahabad High Court · (1914) ILR (All) 558
High Courts09 Jun 1914
Jadunath Lal and Another Vs Bachhu Lal
Allahabad High Court · AIR 1914 All 123(2) : 25 Ind. Cas. 43
High Courts09 Jun 1914
Tahirunnissa Vs Nawab Hasan and Another
Allahabad High Court · AIR 1914 All 186 : 24 Ind. Cas. 938
High Courts08 Jun 1914Dismissed
Deokinahdan Prasad Vs The Municipal Board of Ghazipur
Allahabad High Court · (1914) ILR (All) 555
High Courts08 Jun 1914
The Municipal Board of Ghazipur Vs Deokinandan Prasad
Allahabad High Court · AIR 1914 All 338 : 25 Ind. Cas. 943
Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62
High Courts08 Jun 1914
Prayag Sonar and Another Vs Motar Singh and Another
Allahabad High Court · AIR 1914 All 160 : 24 Ind. Cas. 624
Transfer of Property Act, 1882 — Section 111
High Courts05 Jun 1914Dismissed
Sita Ram Vs Subheda Kuar
Allahabad High Court · AIR 1914 All 551(2) : 24 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jun 1914Dismissed
Sarabdawan Singh and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1914 All 334 : 24 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914Dismissed
Jagannath and Others Vs Lachman Das and Another
Allahabad High Court · (1914) ILR (All) 549
Provincial Insolvency Act, 1920 — Section 60
High Courts05 Jun 1914Dismissed
Bijai Singh and Another and Babunandan and Others Vs Sarbdawan Singh and Others
Allahabad High Court · (1914) ILR (All) 551
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914
Prem Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 284 : 24 Ind. Cas. 795
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts04 Jun 1914Allowed
Chuni Bibi Vs Basanti Bibi and Another
Allahabad High Court · 24 Ind. Cas. 661
Evidence Act, 1872 — Section 92
High Courts04 Jun 1914
Munna Lal Vs Maiku Lal and Others
Allahabad High Court · AIR 1914 All 484 : 24 Ind. Cas. 723
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jun 1914Disposed Of
Basanti Bibi and Another Vs Chunni Bibi
Allahabad High Court · (1914) 06 AHC CK 0033
High Courts03 Jun 1914Allowed
Abdul Ahad and Others Vs Mahtab Bibi and Others
Allahabad High Court · AIR 1914 All 171 : 24 Ind. Cas. 674
High Courts02 Jun 1914Allowed
Bihari Lal Vs Deoki Nandan Lal and Others
Allahabad High Court · AIR 1914 All 350 : 24 Ind. Cas. 867