High Courts02 Jun 1914Dismissed
Sachendra Nath Mitra and Others Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 318 : 24 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 23
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 7 of 17
High Courts02 Jun 1914Allowed
Tirbeni Sahai and Others Vs Kanhaiya Lal and Others
Allahabad High Court · (1914) ILR (All) 532
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts02 Jun 1914
Kanhaiya Lal and Others Vs Tirbeni Sahai and Others
Allahabad High Court · AIR 1914 All 380 : 24 Ind. Cas. 827
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts01 Jun 1914Allowed
Muhammad Najib-Ullah Vs Jai Narain and Another
Allahabad High Court · (1914) ILR (All) 529
High Courts01 Jun 1914
Mohamad Sadiq Vs Jaigopal and Others
Allahabad High Court · AIR 1914 All 190 : 24 Ind. Cas. 873
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts01 Jun 1914
Ramcharan and Others Vs Jagan Behari Lal and Others
Allahabad High Court · AIR 1914 All 151 : 24 Ind. Cas. 737
Specific Relief Act, 1877 — Section 42
High Courts30 May 1914Disposed Of
Sirdar Singh and Others Vs Ratan Lal
Allahabad High Court · AIR 1914 All 348 : 24 Ind. Cas. 612
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts30 May 1914
Musammat Baldei and Others Vs Abhey Ram
Allahabad High Court · AIR 1914 All 99 : 24 Ind. Cas. 540
Evidence Act, 1872 — Section 157
High Courts29 May 1914
Sohan Lal Vs Musammat Durga and Others
Allahabad High Court · AIR 1914 All 357 : 24 Ind. Cas. 691
High Courts28 May 1914Dismissed
Bechu Sahu Vs Natstd Ram Das
Allahabad High Court · 24 Ind. Cas. 700
North Western Provinces Tenancy Act, 1901 — Section 196, 197
High Courts28 May 1914Dismissed
Guptar Tiwari Vs Debi Saran Tiwari
Allahabad High Court · (1914) ILR (All) 514
High Courts27 May 1914Dismissed
Lachmin Narain Singh Vs Dhondu Singh and Others
Allahabad High Court · 24 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1914Dismissed
Gur Prasad and Another Vs The Gorakhpur Bank, Ltd., and Others
Allahabad High Court · 24 Ind. Cas. 385
High Courts27 May 1914Allowed
Mahadeo Sahu Vs Mahipal Rai and Others
Allahabad High Court · AIR 1914 All 349 : 25 Ind. Cas. 939
Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)
High Courts27 May 1914Dismissed
Binaik Bhat and Another Vs Narain Dikshit
Allahabad High Court · (1914) ILR (All) 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts27 May 1914Dismissed
Ram Sarup and Others, Udai Ram and Others Vs Balgobind and Another
Allahabad High Court · (1914) ILR (All) 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts27 May 1914Dismissed
The Gorakhpur Bank Limited Vs Gur Prasad and Another and Majid Husain Khan and Another
Allahabad High Court · (1914) ILR (All) 507
High Courts27 May 1914
Narain Dikshit Vs Benaik Bhat and Others
Allahabad High Court · AIR 1914 All 74 : 24 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 May 1914Allowed
Musammat Jageshra Vs Durga Prashad Singh and Others
Allahabad High Court · 24 Ind. Cas. 679
Court Fees Act, 1870 — Section 7(4)