High Courts16 May 1914Dismissed
Emperor Vs Narian
Allahabad High Court · (1914) ILR (All) 481
Criminal Procedure Code, 1898 (CrPC) — Section 307(1)
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 9 of 17
High Courts15 May 1914
Sita Ram, Drig Pal Singh and Others Vs Babbu and Another
Allahabad High Court · (1914) ILR (All) 478
High Courts15 May 1914
Bhagwati Saran Man Tiwari Vs Parmeshar Das and Others
Allahabad High Court · AIR 1914 All 271 : (1914) ILR (All) 476
High Courts15 May 1914
Babbu and Another Vs Sita Ram
Allahabad High Court · AIR 1914 All 319 : 25 Ind. Cas. 426
High Courts15 May 1914
Bhagwati Saran Man Tewari Vs Parmeshar Das and Others
Allahabad High Court · 25 Ind. Cas. 283
High Courts15 May 1914
Ashiq Husain Vs Emperor
Allahabad High Court · AIR 1914 All 379 : 24 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 May 1914Disposed Of
Sheobabu Vs Udit Narain and Another
Allahabad High Court · AIR 1914 All 275 : 24 Ind. Cas. 490
Specific Relief Act, 1877 — Section 21
High Courts14 May 1914Dismissed
Emperor Vs Ram Sarup and Others
Allahabad High Court · (1914) ILR (All) 474
Penal Code, 1860 (IPC) — Section 447
High Courts13 May 1914Allowed
Fazal Hussain Vs Muhammad Sharif and Others
Allahabad High Court · AIR 1914 All 78 : 24 Ind. Cas. 464
High Courts13 May 1914Disposed Of
Mohan Singh Vs Musammat Anar Kuar
Allahabad High Court · AIR 1914 All 97 : 24 Ind. Cas. 518
High Courts13 May 1914
Bal Kishun Vs Sipahi Lal and Others
Allahabad High Court · 25 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts13 May 1914Allowed
Sayadat Husain and Another Vs Musammat Salimunnissa
Allahabad High Court · AIR 1914 All 486(1) : 24 Ind. Cas. 632
High Courts13 May 1914Dismissed
Fazal Husain Vs Muhammad Sharif and Another
Allahabad High Court · (1914) ILR (All) 471
High Courts13 May 1914Disposed Of
Salim-Un-Nissa Vs Saadat Husain and Another
Allahabad High Court · (1914) ILR (All) 466
High Courts12 May 1914Dismissed
Shiam Sunder Lal and Others Vs Buddhu Lal and Others
Allahabad High Court · 24 Ind. Cas. 252
Transfer of Property Act, 1882 — Section 41
High Courts12 May 1914Dismissed
Zulfikar Haider and Another Vs Durga and Others
Allahabad High Court · AIR 1914 All 292 : 24 Ind. Cas. 422
High Courts12 May 1914Disposed Of
Hambeed-Ud-Din and Another Vs Raghunath Prashad Misir
Allahabad High Court · 24 Ind. Cas. 271
High Courts12 May 1914Dismissed
Hazari Singh and Others Vs Terbeni Singh and Others
Allahabad High Court · AIR 1914 All 554 : 28 Ind. Cas. 577
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 May 1914Dismissed
Surajbale Singh Vs Birthu and Others
Allahabad High Court · AIR 1914 All 92 : 24 Ind. Cas. 482
High Courts11 May 1914Disposed Of
Gaya Din Singh Vs Gajadhar and Others
Allahabad High Court · AIR 1914 All 542(2) : 24 Ind. Cas. 611