High Courts11 May 1914
Frank Hay and Another Vs Rafiuddin
Allahabad High Court · AIR 1914 All 512 : 25 Ind. Cas. 353
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 10 of 17
High Courts11 May 1914
Pargas Singh and Another Vs Mansab Ali
Allahabad High Court · AIR 1914 All 313(1) : 24 Ind. Cas. 416
High Courts11 May 1914
Ahmadullah Khan Vs Zar Mohammad and Another
Allahabad High Court · 24 Ind. Cas. 609
High Courts08 May 1914Dismissed
Shiam Lal Vs Emperor
Allahabad High Court · 25 Ind. Cas. 347
Penal Code, 1860 (IPC) — Section 174
High Courts08 May 1914Dismissed
Dwarka and Others Vs Rampat and Others
Allahabad High Court · 24 Ind. Cas. 235
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts08 May 1914
Ram Pat and Sheo Dulare and Others Vs Dwarka and Others
Allahabad High Court · (1914) ILR (All) 461
High Courts08 May 1914Dismissed
Karam-Ullah Khan and Another Vs Ram Sarup Sahu
Allahabad High Court · (1914) ILR (All) 464
High Courts08 May 1914
Ram Sarup Saha Vs Karam Ullah Khan and Another
Allahabad High Court · AIR 1914 All 158(1) : 25 Ind. Cas. 403
High Courts08 May 1914
Kedar Nath Vs Sohan Lal and Others
Allahabad High Court · AIR 1914 All 328 : 25 Ind. Cas. 405
Easements Act, 1882 — Section 15
High Courts08 May 1914
Bhagirathi and Others Vs Suraj Mal and Another
Allahabad High Court · AIR 1914 All 373(1) : 25 Ind. Cas. 327
High Courts07 May 1914Dismissed
Wahid Khan and Another Vs Zainab
Allahabad High Court · AIR 1914 All 218 : 25 Ind. Cas. 387
High Courts07 May 1914Dismissed
Shams-Un-Nissa Bibi, Kulsum Bibi Vs Muhammad Ahsan-Ullah and Others
Allahabad High Court · (1914) ILR (All) 456
High Courts07 May 1914Dismissed
Zainab Bibi Vs Wahid Khan and Another
Allahabad High Court · (1914) ILR (All) 458
High Courts07 May 1914
Durga Prasad Pande and Another Vs Fateh Bahadur Singh and Others
Allahabad High Court · AIR 1914 All 192 : (1914) ILR (All) 451
High Courts07 May 1914
Muhammad Ahsan-Ullah and Others Vs Shams-Un-Nissa Bibi and Another
Allahabad High Court · 24 Ind. Cas. 425
High Courts07 May 1914
Tirkha Vs Itwari
Allahabad High Court · AIR 1914 All 417 : 25 Ind. Cas. 344
Workmans Breach of Contract Act, 1859 — Section 2
High Courts04 May 1914Allowed
Ghansam Vs Biranchi Lal and Another
Allahabad High Court · AIR 1914 All 477 : 25 Ind. Cas. 301
High Courts04 May 1914
Kamta Parshad and Others Vs Gulzar Singh
Allahabad High Court · AIR 1914 All 143 : 25 Ind. Cas. 413
High Courts02 May 1914Allowed
Gulzari Lal and Another Vs Jai Ram
Allahabad High Court · AIR 1914 All 104 : 24 Ind. Cas. 178
North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194
High Courts02 May 1914Dismissed
Mata Prasad and Others Vs Ram Charan Sahu and Others
Allahabad High Court · 25 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23