High Courts30 Apr 1914Disposed Of

Tej Pal-Decree-holder Vs Tara Singh and Another

Allahabad High Court · AIR 1914 All 467 : 24 Ind. Cas. 93

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47
High Courts29 Apr 1914Dismissed

Baleshwar and Another Vs Ram Deo

Allahabad High Court · AIR 1914 All 481 : 24 Ind. Cas. 104

Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts29 Apr 1914Dismissed

Rupan Bibi Vs Bhagelu Lal

Allahabad High Court · AIR 1914 All 420 : (1914) ILR (All) 423 : 25 Ind. Cas. 320

Succession Certificate Act, 1889 — Section 16
High Courts29 Apr 1914

Autar Kurmi Vs Emperor

Allahabad High Court · AIR 1914 All 107 : 24 Ind. Cas. 160

Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)