High Courts14 Apr 1914Dismissed
Bishrup Vs Nil Kanth
Allahabad High Court · AIR 1915 All 265 : 29 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 13 of 17
High Courts14 Apr 1914Dismissed
Gobind Rao and Others Vs Kamta Prasad
Allahabad High Court · AIR 1914 All 177(2) : 25 Ind. Cas. 400
Bundelkhand Land Alienation Act, 1903 — Section 9
High Courts14 Apr 1914
Gobind Bao and Others Vs Kamta Prasad
Allahabad High Court · (1914) ILR (All) 376
High Courts14 Apr 1914
Musammat Main A and Another Vs Madho Prasad and Others
Allahabad High Court · 24 Ind. Cas. 105
High Courts09 Apr 1914Allowed
Chhittar Mal and Another Vs Ram Narain and Others
Allahabad High Court · 24 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Apr 1914Dismissed
Bahadur Singh Vs Shiam Sundar Tug
Allahabad High Court · (1914) ILR (All) 365
High Courts09 Apr 1914Dismissed
Balkaran Upadhya Vs Gaya Din Kalwar and Others
Allahabad High Court · AIR 1914 All 80 : 24 Ind. Cas. 255
Limitation Act, 1908 — Section 31
High Courts09 Apr 1914Allowed
Gaya Din Kalwar and Others and Aisha Bibi and Others Vs Balkaran Upadhya and Others
Allahabad High Court · (1914) ILR (All) 370
High Courts09 Apr 1914
Birbal Vs Kishori Lal
Allahabad High Court · AIR 1914 All 851(1) : 25 Ind. Cas. 88
High Courts08 Apr 1914Dismissed
Musammat Mahaginia Vs Ram Charan
Allahabad High Court · AIR 1914 All 368 : 25 Ind. Cas. 327(1)
Criminal Procedure Code, 1898 (CrPC) — Section 438, 488
High Courts08 Apr 1914
Lal Singh and Others Vs The Collector of Etah
Allahabad High Court · (1914) ILR (All) 331 : 25 Ind. Cas. 398
High Courts07 Apr 1914Dismissed
Abdul Majid Vs Jawahir Lal and Others
Allahabad High Court · (1914) ILR (All) 350
High Courts07 Apr 1914Dismissed
Abdus Samad Vs The Chairman, Municipal Board
Allahabad High Court · (1914) ILR (All) 329
High Courts07 Apr 1914
Abdul Samad Vs Municipal Board
Allahabad High Court · AIR 1914 All 551(1) : 25 Ind. Cas. 207(1)
Uttar Pradesh Municipalities Act, 1916 — Section 152, 87
High Courts06 Apr 1914Dismissed
Munun Lal and Others Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 327
High Courts03 Apr 1914Dismissed
Kishun Sahai Vs Ganga Bux and Another
Allahabad High Court · AIR 1914 All 179(2) : 25 Ind. Cas. 408
High Courts03 Apr 1914
Sheo Gopal and Another Vs Najib Khan
Allahabad High Court · AIR 1914 All 458 : (1914) ILR (All) 398