High Courts11 Mar 1914Dismissed
Masum Ali and Others Vs Abdul Aziz and Others
Allahabad High Court · (1914) ILR (All) 268
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 15 of 17
High Courts11 Mar 1914
Emperor Vs Nanhua
Allahabad High Court · AIR 1914 All 45 : (1914) ILR (All) 315
High Courts11 Mar 1914
Pitambar Lal and Another Vs Sital and Another
Allahabad High Court · AIR 1914 All 195 : 25 Ind. Cas. 263
High Courts09 Mar 1914Dismissed
Kirpa Ram Vs Gita Ram and Others
Allahabad High Court · (1914) ILR (All) 256
High Courts09 Mar 1914Dismissed
Ishwari Singh and Others Vs Narain Dat and Others
Allahabad High Court · AIR 1914 All 19 : (1914) ILR (All) 312
High Courts06 Mar 1914
Raj Kishore Das Vs Jaint Singh and Others
Allahabad High Court · AIR 1914 All 227 : (1914) ILR (All) 387
High Courts05 Mar 1914Dismissed
Mewa Lal and Others and Podai Tewari and Others Vs Indarpal Singh and Others
Allahabad High Court · (1914) ILR (All) 264
High Courts04 Mar 1914Dismissed
Indar Mal and Others Vs Jagan Prasad and Others
Allahabad High Court · AIR 1915 All 60 : (1914) ILR (All) 259
High Courts03 Mar 1914
Gita Ram and Others Vs Kirpa Ram
Allahabad High Court · AIR 1914 All 370(1) : 24 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Mar 1914Disposed Of
Ram Kirpal Vs Gaya Dat and Others
Allahabad High Court · AIR 1914 All 533 : 25 Ind. Cas. 80
Contract Act, 1872 — Section 23
High Courts28 Feb 1914Disposed Of
Makhan Lal and Others Vs Bombay, Baroda and Central India Railway Company
Allahabad High Court · AIR 1914 All 524 : 25 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Railways Act, 1890 — Section 80
High Courts27 Feb 1914Dismissed
Jamna Das and Others Vs Uma Shanker and Another
Allahabad High Court · AIR 1914 All 282 : 25 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1914Dismissed
Muhammad Abdul Ghafur Khan Vs Gokul Prasad and Others
Allahabad High Court · AIR 1914 All 527 : 25 Ind. Cas. 81
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts27 Feb 1914Dismissed
Uma Shankar and Lal Muhammad and Another Vs Jamna Das and Others
Allahabad High Court · (1914) ILR (All) 308
High Courts26 Feb 1914Dismissed
Faiyaz Husain and Fizza Begam Vs Khurshed Husain
Allahabad High Court · (1914) ILR (All) 289
High Courts25 Feb 1914Disposed Of
Secretary of State for India Vs Jwahir Lal
Allahabad High Court · 25 Ind. Cas. 48
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Feb 1914Disposed Of
Jawahir Lal Vs The Secretary of state for India in council
Allahabad High Court · (1914) ILR (All) 235
High Courts25 Feb 1914
Triloki Nath Vs Badri Das and Others
Allahabad High Court · AIR 1914 All 17(2) : (1914) ILR (All) 250