High Courts21 Feb 1914
Emperor Vs Beni
Allahabad High Court · AIR 1914 All 363(1) : 25 Ind. Cas. 352
Penal Code, 1860 (IPC) — Section 290
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 16 of 17
High Courts20 Feb 1914
Rajwanta Kunwar Vs Shiam Narain Singh and Others
Allahabad High Court · (1914) ILR (All) 220
High Courts17 Feb 1914Allowed
Abdul Rahim Khan Vs Ahmad Khan
Allahabad High Court · AIR 1914 All 517 : (1914) ILR (All) 231
High Courts17 Feb 1914
Herbert Archibald Pocock and Another Vs The Delhi and London Bank Limited and Others
Allahabad High Court · AIR 1914 All 157 : (1914) ILR (All) 217
High Courts11 Feb 1914
Hazari Lal Vs Emperor
Allahabad High Court · AIR 1914 All 206 : 25 Ind. Cas. 326
United Provinces Municipalities Act, 1900 — Section 152
High Courts10 Feb 1914
Muhammad Fakhr-Ud Din Vs Bhikhi Ram
Allahabad High Court · AIR 1914 All 397 : (1914) ILR (All) 212
High Courts06 Feb 1914Dismissed
Haidar Raza Vs Emperor
Allahabad High Court · 25 Ind. Cas. 321
Evidence Act, 1872 — Section 91
High Courts06 Feb 1914Dismissed
Husaini Khanum and Another Vs Bakhtawar Begam
Allahabad High Court · (1913) ILR (All) 195
High Courts05 Feb 1914Dismissed
Jagarnath Sahu Vs Parmeshwar Narain
Allahabad High Court · (1914) ILR (All) 209
High Courts04 Feb 1914Dismissed
Emperor Vs Jaggan and Another
Allahabad High Court · (1914) ILR (All) 239
High Courts02 Feb 1914Disposed Of
The Notified Area Of Babaut Vs Munshi Lal
Allahabad High Court · (1914) ILR (All) 176
High Courts30 Jan 1914Disposed Of
Bindesri Pande and Others Vs Gokul
Allahabad High Court · (1914) ILR (All) 183
High Courts30 Jan 1914
W.A. Hearsey Vs Mrs. Eva Forster
Allahabad High Court · AIR 1914 All 364 : 24 Ind. Cas. 165
Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126
High Courts29 Jan 1914Allowed
Sarvi Begam Vs Taj Begam
Allahabad High Court · AIR 1914 All 511(1) : (1914) ILR (All) 181
High Courts23 Jan 1914
Mata Palat and Others Vs Beni Madho
Allahabad High Court · AIR 1914 All 184 : (1914) ILR (All) 172
High Courts20 Jan 1914
Jawahir Mal and Others Vs Indomati and Others
Allahabad High Court · (1914) ILR (All) 201
High Courts17 Jan 1914Dismissed
Gobind Saran and Dan Kunwar and Others Vs Chetan Das
Allahabad High Court · (1914) ILR (All) 139