High Courts02 Apr 1914Dismissed
Muhammad Ishaq Vs Emperor
Allahabad High Court · AIR 1914 All 170 : 25 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 193, 52
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 14 of 17
High Courts02 Apr 1914Dismissed
Emperor Vs Muhammad Ishaq
Allahabad High Court · (1914) ILR (All) 362
High Courts01 Apr 1914Dismissed
President, Kayastha Pathshalla, allahabad Vs Sheo Balak and Others
Allahabad High Court · AIR 1914 All 70 : 24 Ind. Cas. 98
High Courts31 Mar 1914Dismissed
Chatarbhuj Vs Raghubar Payal
Allahabad High Court · (1914) ILR (All) 354
High Courts30 Mar 1914Dismissed
Ahmadunnissa Vs Gulzari Lal
Allahabad High Court · AIR 1914 All 83(1) : 24 Ind. Cas. 36
High Courts28 Mar 1914
Asghar Ali Vs Amina Begam and Others Hamid Ali Khan Vs Amina Begam and Others
Allahabad High Court · AIR 1914 All 541 : (1914) ILR (All) 280
High Courts28 Mar 1914
Manbhari Vs Sumer Chand
Allahabad High Court · AIR 1914 All 457 : 25 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts27 Mar 1914
Muhammad Abdul Ghafur Khan Vs The Secretary of State for India in Council and Others
Allahabad High Court · (1914) ILR (All) 325
High Courts27 Mar 1914
Mul Chand Vs Juggi Lal
Allahabad High Court · AIR 1914 All 176(1) : 25 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1914Disposed Of
Raghunandan Singh Vs Subhag Singh
Allahabad High Court · (1914) ILR (All) 282
High Courts24 Mar 1914Allowed
Kaniz Fatima Begam Vs Sakina Bibi and Others
Allahabad High Court · AIR 1914 All 475 : (1914) ILR (All) 318 : 25 Ind. Cas. 120
High Courts23 Mar 1914Dismissed
Asghar Ali Vs Amina Begam and Others
Allahabad High Court · 24 Ind. Cas. 59
Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9
High Courts20 Mar 1914Dismissed
Fazal Husain Khan Vs Ali Husain and Others
Allahabad High Court · (1914) ILR (All) 431
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts19 Mar 1914Dismissed
Rudra Partpap Sahi Vs Dawan Singh and Others
Allahabad High Court · AIR 1914 All 478 : 24 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts19 Mar 1914Dismissed
Mahabir Prasad Vs The Collector of Allahabad
Allahabad High Court · AIR 1914 All 44 : (1914) ILR (All) 277
High Courts17 Mar 1914Dismissed
Gaya Prasad and Others Vs Emperor
Allahabad High Court · AIR 1914 All 402(2) : 25 Ind. Cas. 515
Penal Code, 1860 (IPC) — Section 62
High Courts16 Mar 1914Disposed Of
Mazhar Ali Khan Vs Bhagwan Singh and Others
Allahabad High Court · (1914) ILR (All) 272