High Courts28 Apr 1914Dismissed
Mathura Prasad Vs Durga Wati and Others
Allahabad High Court · (1914) ILR (All) 380
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 12 of 17
High Courts28 Apr 1914
Mathura Prasad Vs Durgawati and Others
Allahabad High Court · AIR 1914 All 68(1) : 24 Ind. Cas. 182
High Courts28 Apr 1914
Kundun Lal Vs kallu and Others
Allahabad High Court · 24 Ind. Cas. 79
Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114
High Courts28 Apr 1914
Panday Jagannath Vs Musammat Junian
Allahabad High Court · 24 Ind. Cas. 63
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Apr 1914
Ambica Saran Singh and Others Vs Debi Saran Singh and Others
Allahabad High Court · AIR 1914 All 436 : 24 Ind. Cas. 91
Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7
High Courts25 Apr 1914
Saeed-Ud-Din Khan and Others Vs Hira lal and Others
Allahabad High Court · AIR 1914 All 109 : 24 Ind. Cas. 25
High Courts21 Apr 1914Disposed Of
Muhammad Inam-Ul-Lah Khan Vs Narain Das
Allahabad High Court · 29 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts21 Apr 1914
Ram Ratan and Others Vs Subhan and Others
Allahabad High Court · AIR 1914 All 419 : 24 Ind. Cas. 93(1)
High Courts21 Apr 1914
Sham Lal and Others Vs W.K. Porter, Official Liquidator of Shri Baldeo Mills Co.
Allahabad High Court · AIR 1914 All 216(2) : 24 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Apr 1914
Chiraunji Lal Vs Kallo and Others
Allahabad High Court · AIR 1914 All 309 : 25 Ind. Cas. 412
Evidence Act, 1872 — Section 90
High Courts18 Apr 1914Dismissed
Muhammad Abdul Hamid Vs Hedayetunnissa Bibi and Others
Allahabad High Court · AIR 1914 All 414 : 25 Ind. Cas. 284
Transfer of Property Act, 1882 — Section 89
High Courts17 Apr 1914
Khan Chand Vs Musammat Chandun and Others
Allahabad High Court · AIR 1914 All 202(2) : 24 Ind. Cas. 81
High Courts15 Apr 1914Dismissed
Ahsan-Ullah Khan Vs Mansukh Ram
Allahabad High Court · (1914) ILR (All) 403
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Apr 1914Dismissed
Bindhaohal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · AIR 1914 All 870(2) : (1914) ILR (All) 382
High Courts15 Apr 1914
Bidhachal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · 25 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 107, 250
High Courts15 Apr 1914
Ahsanullah Khan Vs Mansukh Ram
Allahabad High Court · AIR 1914 All 211 : 25 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts15 Apr 1914
Ali Ahmad Vs Sohan Lal and Another
Allahabad High Court · AIR 1914 All 534 : 24 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47