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Judgment
1 paragraphs · 20 words
1.
We agree with the view taken by the learned Judge of this Court and dismiss the appeal with costs.
High CourtsDivision Bench(1914) 04 AHC CK 0037
Kishun Sahai vs Ganga Bux and Another
Allahabad High Court · Decided on 3 April 1914 · Citation: AIR 1914 All 179(2) : 25 Ind. Cas. 408
- HON’BLE JUDGES
- Henry Richards, C.J · P.C. Banerji, J
- RESULT
- Dismissed