High Courts26 May 1914Allowed
Jageshra Vs Durga Prasad Singh and Others
Allahabad High Court · AIR 1914 All 72 : (1914) ILR (All) 500
Court Fees Act, 1870 — Section 7(iv)
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 8 of 17
High Courts26 May 1914
Musammat Umrao Kunwari and Others Vs Sheo Mangal Singh
Allahabad High Court · AIR 1914 All 209 : 24 Ind. Cas. 435
High Courts26 May 1914
Mehdi Hassan Vs Jai Ram
Allahabad High Court · AIR 1914 All 115 : 24 Ind. Cas. 630
High Courts26 May 1914
Enayat Hussain Vs Bilkis Fatma and Others
Allahabad High Court · AIR 1914 All 863(2) : 24 Ind. Cas. 683
High Courts23 May 1914
Kundan Vs Emperor
Allahabad High Court · 24 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts22 May 1914Dismissed
Gulzar Ahmad Vs Sheva Shankar Sahai
Allahabad High Court · AIR 1914 All 253 : 24 Ind. Cas. 415
Contract Act, 1872 — Section 230
High Courts22 May 1914Dismissed
Emperor Vs Kundan and Others
Allahabad High Court · (1914) ILR (All) 495
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts22 May 1914Dismissed
Emperor Vs Kundan
Allahabad High Court · (1914) ILR (All) 496
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 447
High Courts21 May 1914Dismissed
Umrao Husain and Others Vs Allah Jilai and Another and Zahir Husain and Another
Allahabad High Court · (1914) ILR (All) 492
High Courts21 May 1914
Musammat Allah Jilai and Another Vs Umrao Hussain and Others
Allahabad High Court · 24 Ind. Cas. 535
Uttar Pradesh Land Revenue Act, 1901 — Section 36
High Courts19 May 1914Dismissed
Parsottam Das and Others Vs Kesho Saran and Others
Allahabad High Court · AIR 1914 All 280 : 24 Ind. Cas. 206
High Courts19 May 1914Dismissed
Emperor Vs Mehar Chand and Another
Allahabad High Court · AIR 1914 All 580 : (1914) ILR (All) 485 : 24 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 379
High Courts19 May 1914Dismissed
Pir Khan Vs Faiyaz Husain and Others
Allahabad High Court · AIR 1914 All 289 : (1914) ILR (All) 488
High Courts19 May 1914
Bhajan Lall Vs Cheda Lall
Allahabad High Court · 24 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 May 1914
Bansraj Singh and Another Vs Rajbans Barthi
Allahabad High Court · AIR 1914 All 76(2) : 24 Ind. Cas. 451
Registration Act, 1908 — Section 28
High Courts18 May 1914
Bal Kishan Vs Sipahi Lal and Others
Allahabad High Court · AIR 1914 All 202(1) : (1914) ILR (All) 468
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts18 May 1914Allowed
Mohammad Husain Vs Inayat Husain and Another
Allahabad High Court · AIR 1914 All 77 : (1914) ILR (All) 482
Limitation Act, 1908 — Article 182
High Courts18 May 1914
Mata Prasad Vs Baran Barhai
Allahabad High Court · (1914) ILR (All) 469
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts18 May 1914
Mahomed Hussain Vs Enayat Hussain and Another
Allahabad High Court · 24 Ind. Cas. 473
Limitation Act, 1963 — Article 182