High Courts30 Jun 1914Dismissed
Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · AIR 1914 All 514 : (1915) ILR (All) 1
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 5 of 17
High Courts29 Jun 1914Disposed Of
Musammat Khurshedi Begam Vs Khurshed Ali
Allahabad High Court · AIR 1914 All 452 : 25 Ind. Cas. 213
High Courts29 Jun 1914Disposed Of
Pandohi and Another Vs Sheo Bharos and Others
Allahabad High Court · AIR 1914 All 236 : 25 Ind. Cas. 141
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Jun 1914Dismissed
Ahmad Husain Vs Riaz Ahmad and Others
Allahabad High Court · AIR 1914 All 411 : 25 Ind. Cas. 186
Transfer of Property Act, 1882 — Section 114
High Courts29 Jun 1914
Ganga Bishan and Another Vs Mehar Ilahi Khan and Another
Allahabad High Court · AIR 1914 All 386 : 25 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Jun 1914Dismissed
Narain Das Darsi and Others Vs Raj Nath and Others
Allahabad High Court · (1914) ILR (All) 567
High Courts26 Jun 1914Dismissed
Bhawani Prasad Vs Subhagi and Others
Allahabad High Court · AIR 1914 All 308 : 25 Ind. Cas. 728
High Courts26 Jun 1914
Puthi Vs Nand Kishore
Allahabad High Court · AIR 1914 All 127 : 25 Ind. Cas. 27
Evidence Act, 1872 — Section 91, 92
High Courts25 Jun 1914Dismissed
Maulvi Mohamad Maqbul-ul-Rahman Vs Saiyed Ali Khan and Others
Allahabad High Court · AIR 1914 All 325 : 25 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jun 1914Dismissed
Nandan Singh and Others Vs Debi Din
Allahabad High Court · 25 Ind. Cas. 975
Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8
High Courts24 Jun 1914
Abdul Hamid Vs Masit-Ullah and Others
Allahabad High Court · (1914) ILR (All) 573
High Courts23 Jun 1914
Dewan and Others Vs Buddhu and Others
Allahabad High Court · AIR 1914 All 521 : 25 Ind. Cas. 30
Limitation Act, 1908 — Section 5
High Courts18 Jun 1914Dismissed
Mathura Kalwar Vs Ambika Dat and Others
Allahabad High Court · AIR 1914 All 318(2) : 25 Ind. Cas. 725
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts18 Jun 1914Dismissed
Chatterpal Vs Gajadhar Upadhya and Others
Allahabad High Court · AIR 1914 All 430(1) : 25 Ind. Cas. 59
High Courts18 Jun 1914Dismissed
Chaudhri Umrao Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1914 All 352 : 25 Ind. Cas. 61
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts17 Jun 1914Dismissed
Dan Dayal Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 564
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts17 Jun 1914
Sri Ram alias Sirya Vs Muhammad-ud-din
Allahabad High Court · AIR 1914 All 122 : 25 Ind. Cas. 40
High Courts17 Jun 1914
Ganesh Tewari and Others Vs Salik Pande
Allahabad High Court · AIR 1914 All 340 : 25 Ind. Cas. 32
High Courts17 Jun 1914
Dau Dial Vs Munna Lal and Others
Allahabad High Court · AIR 1914 All 98 : 24 Ind. Cas. 978
Civil Procedure Code, 1908 (CPC) — Section 20