High Courts05 Dec 1952Dismissed
Triloki Nath Garg Vs The University of Allahabad
Allahabad High Court · AIR 1953 All 244 : (1953) 23 AWR 223
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 2 of 17
High Courts05 Dec 1952Allowed
Rameshwar Prasad and Others Vs Satya Narain and Others
Allahabad High Court · AIR 1954 All 115
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11Uttar Pradesh Encumbered Estates Act, 1934 — Section 11
High Courts04 Dec 1952Allowed
Ram Narain Vs The Dominion of India, New Delhi and Another
Allahabad High Court · AIR 1953 All 460 : (1953) 23 AWR 107
Railways Act, 1890 — Section 72, 77
High Courts04 Dec 1952Allowed
Kishan Chand Hari Kishun Chand Vs Diwan Chand Ghasi
Allahabad High Court · AIR 1953 All 287 : (1953) 23 AWR 115
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 20 Rule 4Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts03 Dec 1952Dismissed
Harakh Narain Vs Mst. Kalwati and Another
Allahabad High Court · AIR 1953 All 335
Limitation Act, 1908 — Article 182
High Courts02 Dec 1952Allowed
Trilok Chand and Others Vs State
Allahabad High Court · AIR 1953 All 404 : (1953) 23 AWR 20
Uttar Pradesh Municipalities Act, 1916 — Section 293, 298Uttar Pradesh Town Areas Act, 1914 — Section 38
High Courts29 Nov 1952Disposed Of
Dharam Karan Bahadur Asaf Jahi and Another Vs Sm. Shahzad Kunwar and Others
Allahabad High Court · AIR 1953 All 359
High Courts29 Nov 1952
Suraj Mal Vs The Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1953 All 264 : (1953) 23 AWR 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30Uttar Pradesh Tenancy Act, 1939 — Section 243
High Courts28 Nov 1952Dismissed
Raghunath Narain Mathur Vs Union of India (UOI)
Allahabad High Court · AIR 1953 All 352 : (1953) 23 AWR 162
Constitution of India, 1950 — Article 226, 310
High Courts27 Nov 1952Dismissed
Mahabir Prasad Vs Kewal Krishna and Others
Allahabad High Court · AIR 1953 All 441 : (1953) 23 AWR 73
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)
High Courts26 Nov 1952Dismissed
The Banarsi Stores Vs President of the Union of Indian Republic for India and Others
Allahabad High Court · AIR 1953 All 318
Evidence Act, 1872 — Section 45Railways Act, 1890 — Section 75
High Courts21 Nov 1952Partly Allowed
Gauri Shankar and Sons Vs Union of India (UOI) (General Manager, E.I. Rly., Calcutta)
Allahabad High Court · AIR 1953 All 446 : (1953) 23 AWR 57
Arbitration Act, 1940 — Section 34
High Courts20 Nov 1952Allowed
Mt. Ram Kali Vs Pahilwan Singh and Others
Allahabad High Court · AIR 1953 All 331 : (1953) 23 AWR 75
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Nov 1952Allowed
Calcutta National Bank Ltd. Vs Rahmat Ali Fateh Ullah
Allahabad High Court · AIR 1953 All 452
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 8
High Courts20 Nov 1952Dismissed
Jian and Others Vs Sudhanshu Kumar
Allahabad High Court · AIR 1953 All 540 : (1953) 23 AWR 23
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts19 Nov 1952Allowed
BIJADHAR RAM DWARKA RAM BALLIA, IN RE.
Allahabad High Court · (1953) 23 ITR 343
Income Tax Act, 1961 — Section 66(I)
High Courts19 Nov 1952
The State Vs Rakshpal Singh and Another
Allahabad High Court · AIR 1953 All 520 : (1953) 23 AWR 25
Evidence Act, 1872 — Section 32(2)
High Courts19 Nov 1952Dismissed
Makhan Lal Jain and Another Vs The Amrit Banaspati Co. Ltd. and Others
Allahabad High Court · AIR 1953 All 326 : (1953) 23 CompCas 100
Civil Procedure Code, 1908 (CPC) — Section 92Companies Act, 1913 — Section 153C, 153C(3)Evidence Act, 1872 — Section 91
High Courts18 Nov 1952Dismissed
Haji Ghulam Hussain Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1954 All 26 : (1953) 23 ITR 309
Income Tax Act, 1922 — Section 22(2), 28, 28(1), 30
High Courts18 Nov 1952Allowed
Lachhman Pandey Vs Commr. of Income Tax, U.P. and Ajmer-Merwara, Lucknow
Allahabad High Court · AIR 1953 All 488 : (1953) 23 AWR 411
Income Tax Act, 1922 — Section 25(4)