Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18Civil Procedure Code, 1908 (CPC) — Section 115, 15Provincial Small Cause Courts Act, 1887 — Section 16

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High Courts27 Oct 1952Dismissed

Brij Nath Sarin Vs Uttar Pradesh Government and Another

Allahabad High Court · AIR 1953 All 182 : (1953) 23 AWR 283

Constitution of India, 1950 — Article 13, 31, 31(2), 31(5), 363Land Acquisition Act, 1894 — Section 48(1), 5A, 6, 6(3)

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High Courts27 Oct 1952

Tejpal Jamunadas Vs Commissioner of Income Tax, U.P. and V.P., Lucknow

Allahabad High Court · AIR 1953 All 435 : (1953) 23 ITR 123

Income Tax Act, 1922 — Section 10, 10(2)

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High Courts25 Oct 1952Dismissed

State Vs Ganga Sahai

Allahabad High Court · AIR 1953 All 211 : (1953) 23 AWR 101

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1898 (CrPC) — Section 405, 417, 421Evidence Act, 1872 — Section 3

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High Courts25 Oct 1952Dismissed

Prabhunath Vs Mst. Khadijatul Kubra and Others

Allahabad High Court · AIR 1953 All 184

Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 336(2)

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High Courts25 Oct 1952Dismissed

Om Prakash Gupta Vs The State of Uttar Pradesh

Allahabad High Court · AIR 1953 All 115 : (1953) 23 AWR 374

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 45 Rule 7Supreme Court Rules, 1966 — Order 12 Rule 1

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High Courts25 Oct 1952Allowed

Tittar and Another Vs State

Allahabad High Court · AIR 1953 All 506 : (1953) 23 AWR 159

Criminal Procedure Code, 1898 (CrPC) — Section 103, 439

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High Courts24 Oct 1952Allowed

Jhabboo and Another Vs State

Allahabad High Court · (1953) 23 AWR 280

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts23 Oct 1952Dismissed

Deputy Commissioner, Faizabad Vs Rudra Pratap Singh and Others

Allahabad High Court · AIR 1953 All 317

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14, Order 5 Rule 17

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High Courts23 Oct 1952Allowed

Poshaki and Another Vs State

Allahabad High Court · AIR 1953 All 526

Evidence Act, 1872 — Section 27, 9

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High Courts23 Oct 1952Allowed

Kali Prasad Vs Birendra Bikram Singh

Allahabad High Court · AIR 1953 All 714

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115Uttar Pradesh Revenue Manual — Rule 91BCivil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115

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High Courts22 Oct 1952

Sherwani Bros. Co. Ltd., Allahabad Vs Commr. of Income Tax, United Provinces, Lucknow

Allahabad High Court · AIR 1953 All 456 : (1953) 23 ITR 51

Income Tax Act, 1922 — Section 10, 10(2)

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High Courts22 Oct 1952

Jan Mohammed, Nainital Vs The Commr. of Income Tax

Allahabad High Court · AIR 1953 All 119 : (1953) 23 ITR 15

Income Tax Act, 1922 — Section 5A(7)

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High Courts21 Oct 1952Allowed

Ghariby and Others Vs The State

Allahabad High Court · AIR 1953 All 491

Criminal Procedure Code, 1898 (CrPC) — Section 32, 439(5)Penal Code, 1860 (IPC) — Section 304, 325, 34

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High Courts21 Oct 1952Disposed Off

Sithoolal Chhoteylal Vs Commr. of Income Tax/Excess Profits Tax, U.P., Lucknow

Allahabad High Court · AIR 1953 All 437 : (1953) 23 ITR 10

Excess Profits Tax Act, 1940 — Section 10A

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High Courts21 Oct 1952

Badri Prasad and Others Vs State

Allahabad High Court · AIR 1953 All 494

Penal Code, 1860 (IPC) — Section 21, 21(9), 353

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