High Courts23 Sept 1952Allowed
Laxmiratan Cotton Mills Co., Ltd., Cawnpore Vs Commr. of Excess Profits Tax, U.P., C.P., Berar and Lucknow
Allahabad High Court · AIR 1953 All 65
Excess Profits Tax Act, 1940 — Section 21, 26(1), 6(1)
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 6 of 17
High Courts18 Sept 1952Dismissed
Murlidhar Dalmia Vs State
Allahabad High Court · AIR 1953 All 245 : (1952) 22 AWR 664
Criminal Procedure Code, 1898 (CrPC) — Section 35, 423, 439, 537Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4, 6
High Courts18 Sept 1952Allowed
Baldeo Dass Vs Joshi Gauri Dutt and Others
Allahabad High Court · AIR 1953 All 329
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Sept 1952Dismissed
Shamsher Khan Vs Sm. Siddiqunnisa and Others
Allahabad High Court · AIR 1953 All 720 : (1953) 23 AWR 323
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
High Courts17 Sept 1952Dismissed
Mahfuz Ali (in Jail) Vs State
Allahabad High Court · AIR 1953 All 110 : (1953) 23 AWR 4
Criminal Procedure Code, 1898 (CrPC) — Section 164, 537Evidence Act, 1872 — Section 21, 24Penal Code, 1860 (IPC) — Section 161
High Courts17 Sept 1952Dismissed
Ram Sahai and Others Vs The Custodian of Evacuee Property, U.P., Lucknow and Others
Allahabad High Court · AIR 1953 All 117 : (1953) 23 AWR 150
Administration of Evacuee Property Act, 1950 — Section 24Constitution of India, 1950 — Article 226
High Courts17 Sept 1952Dismissed
Sm. Premwati and Others Vs Sm. Satayawati Jain and Others
Allahabad High Court · AIR 1953 All 55 : (1952) 22 AWR 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 115, 47, 96Constitution of India, 1950 — Article 227
High Courts15 Sept 1952Allowed
Satdeo Pandey Vs Baba Raghav Das
Allahabad High Court · AIR 1953 All 419
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1, 2, 2(1)
High Courts15 Sept 1952Dismissed
Baba Mahadeo Das Vs Satyandra Kumar and Others
Allahabad High Court · AIR 1953 All 85 : (1952) 22 AWR 607
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 206Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19, 209
High Courts12 Sept 1952Dismissed
Chatter Singh Vs The State
Allahabad High Court · AIR 1953 All 161 : (1953) 23 AWR 338
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 323, 325, 326Uttar Pradesh Village Panchayat Raj Act, 1947 — Section 52, 55, 56
High Courts11 Sept 1952Allowed
The U.P. Government Vs Firm Brij Mohan Lal
Allahabad High Court · AIR 1953 All 96 : (1952) 22 AWR 634
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts10 Sept 1952Allowed
Shafi Ahmad and Another Vs State and Another
Allahabad High Court · AIR 1953 All 564 : (1952) 22 AWR 674
Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 85
High Courts10 Sept 1952Dismissed
Ramesh Chandra Chaube Vs Principal Bipin Behari Intermediate College, Jhansi
Allahabad High Court · AIR 1953 All 90 : (1952) 22 AWR 587
Constitution of India, 1950 — Article 226, 29(2)
High Courts10 Sept 1952Allowed
State Vs Hem Narain Singh
Allahabad High Court · AIR 1953 All 200 : (1952) 22 AWR 649
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 172
High Courts10 Sept 1952Dismissed
Munshi Singh Vs The State
Allahabad High Court · AIR 1953 All 197 : (1952) 22 AWR 626
Criminal Procedure Code, 1898 (CrPC) — Section 208, 208(2), 208(3)
High Courts09 Sept 1952Disposed Of
Bareilly Corporation Bank Ltd., Bareilly Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1953 All 208 : (1952) 22 AWR 629 : (1952) 22 CompCas 322 : (1952) 22 ITR 470
Income Tax Act, 1922 — Section 10, 10(2)(XI), 2(6C), 66, 66(1)
High Courts09 Sept 1952Dismissed
Kr. Jyoti Sarup Vs Board of Revenue, Uttar Pradesh, Lucknow and Another
Allahabad High Court · AIR 1953 All 25 : (1952) 22 AWR 517
Constitution of India, 1950 — Article 14, 19, 226Evidence Act, 1872 — Section 114Income Tax Act, 1922 — Section 1
High Courts09 Sept 1952Disposed Of
Bareilly Corporation Bank Ltd. Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 198 : (1952) 22 AWR 593 : (1952) 22 ITR 528
Excess Profits Tax Act, 1940 — Section 2(5)
High Courts09 Sept 1952Disposed Of
Mool Chand and Another Vs State
Allahabad High Court · AIR 1953 All 220 : (1952) 22 AWR 653
Criminal Procedure Code, 1898 (CrPC) — Section 367, 367(5)Penal Code, 1860 (IPC) — Section 302
High Courts09 Sept 1952Allowed
Raj Narain and Others Vs The State
Allahabad High Court · AIR 1953 All 448 : (1953) 23 AWR 290
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 239, 537