High Courts16 Oct 1952Dismissed
Liaqat Vs The State
Allahabad High Court · AIR 1953 All 722
Criminal Procedure Code, 1898 (CrPC) — Section 391Whipping Act, 1909 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 391
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 5 of 17
High Courts16 Oct 1952Dismissed
Lallan Parsad Vs Sharda Parsad
Allahabad High Court · AIR 1953 All 316 : (1952) 22 AWR 676
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 5(1), 5(2)
High Courts16 Oct 1952Dismissed
Parshottam Vs State
Allahabad High Court · AIR 1953 All 356 : (1953) 23 AWR 104
Criminal Procedure Code, 1898 (CrPC) — Section 367(5)Penal Code, 1860 (IPC) — Section 300, 302, 304, 325
High Courts14 Oct 1952Allowed
Shiamsundar Lal Jain Vs Sheo Parshad
Allahabad High Court · AIR 1953 All 505 : (1952) 22 AWR 672
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 146
High Courts14 Oct 1952Dismissed
Mangi Vs State
Allahabad High Court · AIR 1953 All 228 : (1953) 23 AWR 43
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 238
High Courts14 Oct 1952Dismissed
Ghasi Ram Vs Chaubey Mitra Sen
Allahabad High Court · AIR 1953 All 218 : (1953) 23 AWR 18
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35(3), 35Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts13 Oct 1952Disposed Off
Piare Lal Vs Ram Swaroop and Another
Allahabad High Court · AIR 1953 All 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 55
High Courts13 Oct 1952Dismissed
Agarwal and Co. Vs City Board, Dehradun
Allahabad High Court · AIR 1953 All 175
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5, 5(4), 6
High Courts10 Oct 1952Dismissed
Union of India (UOI) Vs Girish Chandra and Others
Allahabad High Court · AIR 1953 All 149
Arbitration Act, 1940 — Section 34Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Oct 1952Dismissed
The Chief Inspector of Stamps, U.P. Vs The Sunni Central Board of Waqf, U.P.
Allahabad High Court · AIR 1953 All 550 : (1953) 23 AWR 325
High Courts10 Oct 1952Dismissed
Ahibaran Singh and Another Vs The State
Allahabad High Court · AIR 1953 All 493 : (1953) 23 AWR 156
Criminal Procedure Code, 1898 (CrPC) — Section 32Evidence Act, 1872 — Section 101, 102, 103, 3Penal Code, 1860 (IPC) — Section 411
High Courts09 Oct 1952Disposed Of
Brij Lal Vs Mahadeo
Allahabad High Court · AIR 1954 All 19
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Article 182Specific Relief Act, 1877 — Section 9
High Courts09 Oct 1952Dismissed
Dal Chand and Another Vs The State
Allahabad High Court · AIR 1953 All 123 : (1953) 23 AWR 9
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 269Evidence Act, 1872 — Section 9
High Courts09 Oct 1952Allowed
Harbans Singh and Others Vs The State
Allahabad High Court · AIR 1953 All 179 : (1952) 22 AWR 628
Criminal Procedure Code, 1898 (CrPC) — Section 5, 5(2)Uttar Pradesh Private Forests Protection Act, 1949 — Section 15, 15(1), 15(2)
High Courts08 Oct 1952Dismissed
Dr. Pyare Lal Gahlot and Another Vs The State of Uttar Pradesh, Lucknow and Others
Allahabad High Court · AIR 1953 All 195 : (1953) 23 AWR 71
Uttar Pradesh Municipalities Act, 1916 — Section 30, 35
High Courts08 Oct 1952Dismissed
Chotey Lal Vs L. Chhakkilal alias Hari Shanker and Another
Allahabad High Court · AIR 1953 All 113 : (1952) 22 AWR 642
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts08 Oct 1952
Garibey and others Vs The State
Allahabad High Court · (1953) 23 AWR 147
Penal Code, 1860 (IPC) — Section 304, 323, 325, 34
High Courts07 Oct 1952Dismissed
Shafi Vs The State
Allahabad High Court · AIR 1953 All 502 : (1953) 23 AWR 340
Criminal Procedure Code, 1898 (CrPC) — Section 252, 286, 32, 367Penal Code, 1860 (IPC) — Section 376
High Courts24 Sept 1952Disposed Of
Beni Madho Prasad Singh Vs Adit and Others
Allahabad High Court · AIR 1953 All 416
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 31
High Courts24 Sept 1952Disposed Of
Inayat Ali and Another Vs Natthu Khan
Allahabad High Court · AIR 1954 All 18
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), 115