High Courts03 Jan 1935
Brij Narain Lal Vs Gokul Prasad and Others
Allahabad High Court · (1935) 01 AHC CK 0003
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 24 of 24
High Courts03 Jan 1935
Secy. of State Vs Simla Footwear Company
Allahabad High Court · AIR 1935 All 601 : 157 Ind. Cas. 1080
Railways Act, 1890 — Section 55
High Courts02 Jan 1935Dismissed
Ibn Ali Vs Emperor
Allahabad High Court · AIR 1935 All 608 : 155 Ind. Cas. 490
Penal Code, 1860 (IPC) — Section 193
High Courts02 Jan 1935
L. Ramsarup and Another Vs L. Peare Lal and Others
Allahabad High Court · AIR 1935 All 461
High Courts02 Jan 1935Dismissed
Ramsarup and Another Vs Peare Lal and Others
Allahabad High Court · (1935) 01 AHC CK 0018
High Courts02 Jan 1935
Ram Gopal and Another Vs Ram Kunwar and Others
Allahabad High Court · AIR 1935 All 910 : 157 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 47