High Courts20 Feb 1935Partly Allowed
Lallu Singh Vs (Lala) Chander Sen
Allahabad High Court · AIR 1935 All 505 : 155 Ind. Cas. 943
Agra Tenancy Act, 1926 — Section 226
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 19 of 24
High Courts20 Feb 1935Allowed
Abdul Ghani Khan Vs Ram Mohan Lal
Allahabad High Court · AIR 1935 All 573
Penal Code, 1860 (IPC) — Section 193, 209
High Courts20 Feb 1935Dismissed
Sukhdeo and Another Vs Basdeo and Others
Allahabad High Court · AIR 1935 All 594 : 157 Ind. Cas. 1013
Agra Tenancy Act, 1926 — Section 121
High Courts18 Feb 1935Dismissed
Mt. Joera Bibi Vs Mt. Fatma and Others
Allahabad High Court · AIR 1935 All 656 : 157 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts18 Feb 1935
Bageshar Misir and Others Vs Mahabir Shukul and Another
Allahabad High Court · AIR 1935 All 526 : 157 Ind. Cas. 405
Agra Tenancy Act, 1926 — Section 230
High Courts18 Feb 1935
Ishwar Dayal Vs Amba Prasad and Others
Allahabad High Court · AIR 1935 All 667 : 155 Ind. Cas. 546
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts15 Feb 1935Dismissed
Kallu and Others Vs Mt. Jayanti
Allahabad High Court · AIR 1935 All 639 : 157 Ind. Cas. 696
Limitation Act, 1963 — Article 142Limitation Act, 1963 — Article 142Limitation Act, 1963 — Article 142
High Courts15 Feb 1935
Debi Ram Vs Emperor
Allahabad High Court · 157 Ind. Cas. 524
Penal Code, 1860 (IPC) — Section 323, 324, 97
High Courts14 Feb 1935Allowed
Mt. Wasima and Others Vs Emperor
Allahabad High Court · AIR 1935 All 566
Penal Code, 1860 (IPC) — Section 366
High Courts14 Feb 1935Disposed Of
Baqridi Mian and Others Vs Bhagwan Din and Others
Allahabad High Court · (1935) 02 AHC CK 0038
High Courts14 Feb 1935
A.P. Bagchi Vs Mrs. F. Morgan
Allahabad High Court · AIR 1935 All 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts14 Feb 1935
Bhagwan Dass Vs Kashi Prasad and Others
Allahabad High Court · AIR 1935 All 417 : 157 Ind. Cas. 118
Limitation Act, 1963 — Article 44
High Courts13 Feb 1935Disposed Of
Municipal Board Vs Krishna and Co.
Allahabad High Court · AIR 1935 All 760
Uttar Pradesh Municipalities Act, 1916 — Section 128(1)
High Courts13 Feb 1935
Mt. Swaraswati and Another Vs Wali
Allahabad High Court · AIR 1935 All 456 : 157 Ind. Cas. 1017
High Courts12 Feb 1935Disposed Of
Bohra Hoti Lal Vs Mithu Lal and Others
Allahabad High Court · AIR 1935 All 421 : 157 Ind. Cas. 675
Limitation Act, 1963 — Article 132
High Courts12 Feb 1935Dismissed
Hari Har Vs Emperor
Allahabad High Court · AIR 1935 All 590 : 157 Ind. Cas. 147
Penal Code, 1860 (IPC) — Section 376
High Courts12 Feb 1935
Arjun and Others Vs Emperor
Allahabad High Court · AIR 1935 All 436 : 157 Ind. Cas. 178
Penal Code, 1860 (IPC) — Section 186
High Courts11 Feb 1935Dismissed
Mr. Kaplideva Malviya and Others Vs The Hon''ble The Chief Justice and The Hon''ble Judges of The High Court at Allahabad
Allahabad High Court · (1935) 02 AHC CK 0065
High Courts11 Feb 1935Allowed
Kapildev Malaviya and Others Vs Chief Justice and Judges of the High Court
Allahabad High Court · AIR 1935 All 811
Civil Procedure Code, 1908 (CPC) — Section 109