High Courts11 Feb 1935Allowed
Sheonandan Vs Emperor
Allahabad High Court · AIR 1935 All 597 : 155 Ind. Cas. 492
Uttar Pradesh Excise Act, 1910 — Section 60(a)
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 20 of 24
High Courts11 Feb 1935Dismissed
Shander or Shanker and Others Vs Emperor
Allahabad High Court · AIR 1935 All 552 : 155 Ind. Cas. 185
Penal Code, 1860 (IPC) — Section 188
High Courts11 Feb 1935Dismissed
Bhairon Singh and Another Vs P. Ganga Narain and Another
Allahabad High Court · AIR 1935 All 527 : 157 Ind. Cas. 693
Evidence Act, 1872 — Section 69
High Courts07 Feb 1935Dismissed
Ram Singh and Others Vs Emperor
Allahabad High Court · 156 Ind. Cas. 961
Penal Code, 1860 (IPC) — Section 323, 326
High Courts07 Feb 1935
Dharup Raj Misir and Another Vs Ram Audhesh Misir and Others
Allahabad High Court · AIR 1935 All 452 : 157 Ind. Cas. 928
High Courts06 Feb 1935
Gulab Singh Vs Emperor
Allahabad High Court · AIR 1935 All 458(1) : 158 Ind. Cas. 38
Penal Code, 1860 (IPC) — Section 458
High Courts06 Feb 1935
Lal Girwar Lal Vs Dau Dayal
Allahabad High Court · AIR 1935 All 509 : 158 Ind. Cas. 197
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Feb 1935
Keshab Deo Vs B. Rajendra Kumar Bhattacharji, Official Receiver and Others
Allahabad High Court · AIR 1935 All 687 : 155 Ind. Cas. 563
Provincial Insolvency Act, 1920 — Section 68Provincial Insolvency Act, 1920 — Section 68Provincial Insolvency Act, 1920 — Section 68
High Courts06 Feb 1935
Amir Ahmad Vs Syed Hasan
Allahabad High Court · AIR 1935 All 671 : 155 Ind. Cas. 684
Provincial Insolvency Act, 1920 — Section 4, 54Provincial Insolvency Act, 1920 — Section 4, 54Provincial Insolvency Act, 1920 — Section 4, 54
High Courts06 Feb 1935
Deep Chand and Others Vs Emperor
Allahabad High Court · AIR 1935 All 627 : 157 Ind. Cas. 915
Criminal Procedure Code, 1898 (CrPC) — Section 256Criminal Procedure Code, 1898 (CrPC) — Section 256Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts06 Feb 1935
Baqa Ullah Khan and Others Vs Ghulam Siddique Khan and Others
Allahabad High Court · AIR 1935 All 616 : 155 Ind. Cas. 416
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts06 Feb 1935
Mohammad Yar Khan Vs Puran Pershad
Allahabad High Court · AIR 1935 All 416 : 157 Ind. Cas. 47
Provincial Insolvency Act, 1920 — Section 9
High Courts05 Feb 1935Dismissed
Ram Chandar Vs Tiwari Hub Lal and Another
Allahabad High Court · AIR 1935 All 635 : 155 Ind. Cas. 358
Agra Tenancy Act, 1926 — Section 196Agra Tenancy Act, 1926 — Section 196Agra Tenancy Act, 1926 — Section 196
High Courts05 Feb 1935Dismissed
Sumaru Chamar Vs Puddan Chamar
Allahabad High Court · AIR 1935 All 975 : 159 Ind. Cas. 352
Contract Act, 1872 — Section 42, 45
High Courts05 Feb 1935
Bhagwandas Vs Lakshmi Chand and Another
Allahabad High Court · AIR 1935 All 643 : 155 Ind. Cas. 661
Provincial Insolvency Act, 1920 — Section 79Provincial Insolvency Act, 1920 — Section 79Provincial Insolvency Act, 1920 — Section 79
High Courts05 Feb 1935
Kailash Nath Vs Pandit Chandra Bhan
Allahabad High Court · 156 Ind. Cas. 970
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts04 Feb 1935Dismissed
Sheo Pershad Misir Vs Karim Bux and Another
Allahabad High Court · AIR 1935 All 458 : 157 Ind. Cas. 1019
Trusts Act, 1882 — Section 83
High Courts04 Feb 1935
Sukhdeo Vs Donger and Others
Allahabad High Court · AIR 1935 All 588
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Feb 1935
Dwarka Prasad and Another Vs Mt. Sunder
Allahabad High Court · AIR 1935 All 546 : 155 Ind. Cas. 1037
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts04 Feb 1935
Jugal Kishore Vs Mr. P.K. Banerji, Official Receiver
Allahabad High Court · 156 Ind. Cas. 964
Contract Act, 1872 — Section 134