High Courts01 Mar 1935
Shivanath Prasad Vs Commissioner of Income Tax Central and United Provinces
Allahabad High Court · AIR 1935 All 572
Income Tax Act, 1961 — Section 66(3)
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 18 of 24
High Courts28 Feb 1935Allowed
Baboo Singh Vs Ram Manohar and Others
Allahabad High Court · AIR 1935 All 774 : 155 Ind. Cas. 824
Limitation Act, 1963 — Article 142
High Courts28 Feb 1935
Official Receiver and Others Vs Hira Lal and Another
Allahabad High Court · AIR 1935 All 727 : 155 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23
High Courts27 Feb 1935Dismissed
Banaphal Singh Vs Noor Mohammad and Another
Allahabad High Court · AIR 1935 All 662 : 155 Ind. Cas. 634
Evidence Act, 1872 — Section 97Evidence Act, 1872 — Section 97Evidence Act, 1872 — Section 97
High Courts27 Feb 1935
Sumera and Others Vs Mormukat and Others
Allahabad High Court · AIR 1935 All 632 : 157 Ind. Cas. 256
High Courts27 Feb 1935
Chandra Shekhar Vs Sri Thakurji Maharaj and Others
Allahabad High Court · AIR 1935 All 642 : 155 Ind. Cas. 668
Court Fees Act, 1870 — Section 7(v)(c)Court Fees Act, 1870 — Section 7(v)(c)Court Fees Act, 1870 — Section 7(v)(c)
High Courts27 Feb 1935
Shiam Lal and Another Vs Bohra Ram Chandra
Allahabad High Court · AIR 1935 All 942 : 159 Ind. Cas. 517
High Courts27 Feb 1935
Salig Ram and Others Vs (Babu) Gauri Shankar Tandan
Allahabad High Court · AIR 1935 All 542 : 159 Ind. Cas. 151
Limitation Act, 1963 — Section 28
High Courts26 Feb 1935Dismissed
Qutubuddin Vs Mangala Dubey and Another
Allahabad High Court · AIR 1935 All 771 : 155 Ind. Cas. 829
Transfer of Property Act, 1882 — Section 53
High Courts25 Feb 1935Dismissed
Jafar Husain and Others Vs Pearey Lal and Others
Allahabad High Court · AIR 1935 All 575
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Feb 1935
Secy. of State Vs Firm Narain Das Shyam Lal
Allahabad High Court · AIR 1935 All 525 : 155 Ind. Cas. 97
Railways Act, 1890 — Section 76
High Courts24 Feb 1935
In Re: Ranjit Singh
Allahabad High Court · 162 Ind. Cas. 622
Penal Code, 1860 (IPC) — Section 302
High Courts22 Feb 1935Dismissed
Ram Charan and Another Vs Gajadhar and Another
Allahabad High Court · AIR 1935 All 555 : 155 Ind. Cas. 1031
High Courts22 Feb 1935Allowed
Govind Pershad Vs Kandhai Singh and Others
Allahabad High Court · AIR 1935 All 631 : 157 Ind. Cas. 39
Agra Tenancy Act, 1926 — Section 99Agra Tenancy Act, 1926 — Section 99Agra Tenancy Act, 1926 — Section 99
High Courts22 Feb 1935Allowed
Mt. Amna Vs Ratan Lal
Allahabad High Court · AIR 1935 All 660 : 155 Ind. Cas. 676
High Courts22 Feb 1935
Jadu Dube Vs Dasrath Rai and Another
Allahabad High Court · AIR 1935 All 528 : 155 Ind. Cas. 230
High Courts22 Feb 1935
Maula Dad Khan and Others Vs Sri Thakur Radha Kaulji and Others
Allahabad High Court · AIR 1935 All 629 : 158 Ind. Cas. 36
Agra Tenancy Act, 1926 — Section 45Agra Tenancy Act, 1926 — Section 45Agra Tenancy Act, 1926 — Section 45
High Courts21 Feb 1935
Naubat Tewari Vs Jangli Tewari and Others
Allahabad High Court · AIR 1935 All 966 : 159 Ind. Cas. 298
Agra Tenancy Act, 1926 — Section 230
High Courts21 Feb 1935
Amba Datt Satti and Another Vs Secy. of State
Allahabad High Court · AIR 1935 All 974 : 159 Ind. Cas. 642
High Courts20 Feb 1935Disposed Of
Mt. Muniran Vs Ali Husain
Allahabad High Court · AIR 1935 All 765 : 158 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 115