High Courts22 Mar 1935Disposed Of
Ashfaq Ali Khan Vs Inayat Beg
Allahabad High Court · AIR 1935 All 704 : 155 Ind. Cas. 1103
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 16 of 24
High Courts22 Mar 1935
Raja Ram Vs Emperor
Allahabad High Court · AIR 1934 All 691
Criminal Procedure Code, 1898 (CrPC) — Section 288Criminal Procedure Code, 1898 (CrPC) — Section 288Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts22 Mar 1935
Emperor Vs Parshottam Kandu
Allahabad High Court · AIR 1935 All 986 : 159 Ind. Cas. 513
High Courts18 Mar 1935
Jhillar Rai and Others Vs Rajnarain Rai and Others
Allahabad High Court · AIR 1935 All 781
Evidence Act, 1872 — Section 68
High Courts18 Mar 1935
Mt. Dhanpatti Vs Badri Singh
Allahabad High Court · AIR 1935 All 729
Agra Tenancy Act, 1926 — Section 7
High Courts15 Mar 1935
Sahdeo Ram Vs Emperor
Allahabad High Court · AIR 1935 All 579
Penal Code, 1860 (IPC) — Section 377
High Courts14 Mar 1935Dismissed
Abdul Shakur Khan Vs Rajendra Kishore Saran Singh
Allahabad High Court · AIR 1935 All 759 : 155 Ind. Cas. 1092
Limitation Act, 1963 — Section 14
High Courts14 Mar 1935Disposed Of
Durjan Vs Emperor
Allahabad High Court · AIR 1935 All 655 : 157 Ind. Cas. 1091
High Courts13 Mar 1935Dismissed
Ram Rekha Pandey Vs Inder Tewari
Allahabad High Court · (1935) 03 AHC CK 0065
High Courts13 Mar 1935
Muhammad Musa Vs Qasim Husain and Another
Allahabad High Court · AIR 1935 All 739 : 155 Ind. Cas. 1063
Evidence Act, 1872 — Section 115
High Courts13 Mar 1935
Madan Mohan Vs Ram Chander Rao
Allahabad High Court · AIR 1935 All 619 : 158 Ind. Cas. 105
Agra Tenancy Act, 1926 — Section 73
High Courts13 Mar 1935
Kailash Pati Sahai Vs Jagarnath Rai
Allahabad High Court · AIR 1935 All 884 : 158 Ind. Cas. 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts13 Mar 1935
Kunji and Others Vs Emperor
Allahabad High Court · (1935) 03 AHC CK 0005
Penal Code, 1860 (IPC) — Section 109, 395
High Courts12 Mar 1935Allowed
Narain and Others Vs Emperor
Allahabad High Court · AIR 1935 All 665 : 155 Ind. Cas. 662
Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366
High Courts12 Mar 1935Disposed Of
Mohammad Taki Khan Vs Jang Singh
Allahabad High Court · AIR 1935 All 529
Evidence Act, 1872 — Section 91
High Courts12 Mar 1935
Data Ram and Another Vs L. Jhaoo Lal
Allahabad High Court · (1935) 03 AHC CK 0031
High Courts12 Mar 1935
Sarju and Another Vs Emperor
Allahabad High Court · AIR 1935 All 882
Penal Code, 1860 (IPC) — Section 395
High Courts12 Mar 1935
Mt. Shamrati Koer and Another Vs Kalika Singh
Allahabad High Court · AIR 1935 All 578
High Courts11 Mar 1935Dismissed
Mt. Nand Rani Vs Krishna Sahai and Others
Allahabad High Court · AIR 1935 All 698
Succession Act, 1925 — Section 320Succession Act, 1925 — Section 320Succession Act, 1925 — Section 320
High Courts11 Mar 1935Allowed
Nageshar Misir Vs Mt. Batuka Kunwari
Allahabad High Court · AIR 1935 All 605
Limitation Act, 1963 — Section 20