High Courts28 Mar 1935Allowed
Bachchan and Others Vs Daulat Ram and Others
Allahabad High Court · AIR 1936 All 64 : 160 Ind. Cas. 865
Agra Tenancy Act, 1926 — Section 121, 230
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 15 of 24
High Courts28 Mar 1935
Jawahar Ram and Others Vs Jhinguri Lal and Others
Allahabad High Court · AIR 1935 All 786
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Mar 1935
Naubat Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 653 : 157 Ind. Cas. 354
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
High Courts27 Mar 1935Dismissed
Haidar Husain Vs Puran Mal and Others
Allahabad High Court · AIR 1935 All 706 : 157 Ind. Cas. 157
Uttar Pradesh General Clauses Act, 1904 — Section 5Uttar Pradesh General Clauses Act, 1904 — Section 5Uttar Pradesh General Clauses Act, 1904 — Section 5
High Courts27 Mar 1935Disposed Of
Hafiz Mohammad Ibrahim Vs Bhagwan Das
Allahabad High Court · 158 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 22 Rule 5, 47
High Courts27 Mar 1935Dismissed
Mullu Vs Emperor
Allahabad High Court · AIR 1935 All 614
Penal Code, 1860 (IPC) — Section 307
High Courts27 Mar 1935Disposed Off
(Firm) Naraindas Lachhmandas Vs Dina Nath and Others
Allahabad High Court · AIR 1935 All 767 : 158 Ind. Cas. 43
Stamp Act, 1899 — Section 61(2)
High Courts27 Mar 1935Dismissed
Mt. Shah Jahan Begam Vs Ghulam Rabani
Allahabad High Court · AIR 1935 All 738 : 155 Ind. Cas. 1067
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts27 Mar 1935Disposed Off
In Re: Reference Under Section 61, Stamp Act
Allahabad High Court · (1935) 03 AHC CK 0042
Contract Act, 1872 — Section 239Stamp Act, 1899 — Section 61(2)
High Courts27 Mar 1935Disposed Of
Hafiz Mohd. Ibrahim Vs Bhagwan Das
Allahabad High Court · AIR 1935 All 897
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Mar 1935Allowed
Shiva Prasad Vs Pahlad Singh
Allahabad High Court · AIR 1935 All 696
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 1935
Syed Hakimullah Vs Md. Samiullah
Allahabad High Court · AIR 1935 All 750(1)
Easements Act, 1882 — Section 18
High Courts27 Mar 1935
Jaddu Ahir and Another Vs Emperor
Allahabad High Court · AIR 1935 All 919
Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1935Allowed
Kalp Nath Chand Vs Samar Dhuj Chand
Allahabad High Court · AIR 1935 All 751 : 155 Ind. Cas. 1097
Uttar Pradesh Land Revenue Act, 1901 — Section 42
High Courts26 Mar 1935Allowed
Raza Husain and Others Vs Emperor
Allahabad High Court · AIR 1935 All 834
Penal Code, 1860 (IPC) — Section 411
High Courts26 Mar 1935
Khazan Singh Vs Emperor
Allahabad High Court · 157 Ind. Cas. 168
Penal Code, 1860 (IPC) — Section 368
High Courts26 Mar 1935
B. Roshan Lal Goswala Vs District Board and Another
Allahabad High Court · AIR 1935 All 802 : 158 Ind. Cas. 626
Contract Act, 1872 — Section 73
High Courts25 Mar 1935Allowed
Bhagwat and Others Vs Emperor
Allahabad High Court · AIR 1935 All 592 : 157 Ind. Cas. 545
Penal Code, 1860 (IPC) — Section 395
High Courts22 Mar 1935Allowed
Govind Prasad and Another Vs Shanti Swarup and Others
Allahabad High Court · AIR 1935 All 778 : 155 Ind. Cas. 1106