High Courts17 Apr 1935
Mahabir Prasad Vs Raghunandan Lal
Allahabad High Court · AIR 1935 All 848 : 158 Ind. Cas. 623
Emigration Act, 1983 — Section 60(1)(b)
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 13 of 24
High Courts17 Apr 1935
Ram Ghir Vs Ravi Saran Singh and Others
Allahabad High Court · (1935) 04 AHC CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts16 Apr 1935Allowed
Molvi Muhammad Umar Khan Vs Naziruddin Ahmad Minai
Allahabad High Court · AIR 1935 All 1011 : 159 Ind. Cas. 723
High Courts11 Apr 1935
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Asharfi Lal Yadav
Allahabad High Court · (1985) ACR 524
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 11(1), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 20, 21, 9
High Courts10 Apr 1935
Nanhoon Vs Mt. Gendiya and Another
Allahabad High Court · AIR 1935 All 768 : 158 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts09 Apr 1935Dismissed
Firm Balak Ram-Atma Ram Vs The Secretary of State for India in Council
Allahabad High Court · (1935) 04 AHC CK 0032
High Courts09 Apr 1935
(Firm) Balakram-Atma Ram Vs Secy. of State
Allahabad High Court · AIR 1935 All 900
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Apr 1935
Ramji Lal and Others Vs Emperor
Allahabad High Court · AIR 1935 All 913
Penal Code, 1860 (IPC) — Section 498
High Courts08 Apr 1935
Nek Ram and Others Vs Emperor
Allahabad High Court · AIR 1935 All 920
Penal Code, 1860 (IPC) — Section 366
High Courts08 Apr 1935
Emperor Vs Jafar Khan and Others
Allahabad High Court · AIR 1935 All 814
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts05 Apr 1935Allowed
Ajodhiya Pande Vs Mt. Rajna and Others
Allahabad High Court · AIR 1935 All 845 : 158 Ind. Cas. 888
Uttar Pradesh General Clauses Act, 1904 — Section 13
High Courts05 Apr 1935Dismissed
Moti Lal Vs Emperor
Allahabad High Court · AIR 1935 All 652 : 157 Ind. Cas. 146
Penal Code, 1860 (IPC) — Section 180Penal Code, 1860 (IPC) — Section 180Penal Code, 1860 (IPC) — Section 180
High Courts05 Apr 1935Dismissed
Bandan Kurmi Vs Bindra Kurmi and Others
Allahabad High Court · AIR 1935 All 790 : 158 Ind. Cas. 620
High Courts05 Apr 1935
Lieut. Basil Douglas Hope Dunbar Vs Mrs. Evelyn Diana Hope Dunbar and Another
Allahabad High Court · AIR 1935 All 763
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(1)(c)
High Courts05 Apr 1935
Imam Baksh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 903 : 158 Ind. Cas. 919
High Courts04 Apr 1935Dismissed
Parsotam Das and Another Vs Emperor
Allahabad High Court · (1935) 04 AHC CK 0046
High Courts04 Apr 1935Dismissed
Chhotey Lal Vs Tinke Lal and Another
Allahabad High Court · AIR 1935 All 815
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts04 Apr 1935Disposed Of
Abdul Rahman Vs Nihal Chand
Allahabad High Court · AIR 1935 All 675 : 157 Ind. Cas. 41
Bankruptcy Act, 1914 — Section 47Bankruptcy Act, 1914 — Section 47Bankruptcy Act, 1914 — Section 47