High Courts08 Jul 1935
Lachman Prasad Vs Emperor
Allahabad High Court · AIR 1935 All 905
Cantonments Act, 1924 — Section 141(1)
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 11 of 24
High Courts05 Jul 1935
Riaz-Ud-Din and Others Vs Mst. Phula Devi
Allahabad High Court · AIR 1936 All 50 : 160 Ind. Cas. 617
Agra Pre-emption Act, 1922 — Section 5(2)
High Courts28 Jun 1935
Roshan Lal Vs Emperor
Allahabad High Court · AIR 1935 All 922
Penal Code, 1860 (IPC) — Section 408
High Courts17 May 1935Allowed
Raja Bahadur Maharao Raja Ram Singh Vs Mst. Subhadri
Allahabad High Court · (1935) 05 AHC CK 0017
High Courts09 May 1935Disposed Of
Dehra Dun Mussoorie Electric Tramway Co. Ltd. Vs Hansraj and Others
Allahabad High Court · AIR 1935 All 995 : 159 Ind. Cas. 977
Probate and Administration Act, 1881 — Section 89Succession Act, 1925 — Section 306
High Courts09 May 1935
Ram Adhin Vs Lachmi Narain
Allahabad High Court · AIR 1935 All 843 : 158 Ind. Cas. 529
Agra Tenancy Act, 1926 — Section 3
High Courts09 May 1935Dismissed
M. Niaz Ahmad Khan Vs Abdul Latif
Allahabad High Court · (1935) 05 AHC CK 0009
High Courts09 May 1935
B. Udeypal Singh Vs Lakshmi Chand
Allahabad High Court · (1935) 05 AHC CK 0006
High Courts08 May 1935
Mahesh Prasad Vs Shyam Lal and Another
Allahabad High Court · AIR 1935 All 909 : 157 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 May 1935
Bhairon Lal Vs Harbans Chaudhary and Others
Allahabad High Court · AIR 1935 All 914 : 157 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 May 1935Disposed Of
Genda Lal Vs Hazari Lal
Allahabad High Court · AIR 1936 All 21
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1963 — Section 3
High Courts03 May 1935
Mahabir Vs Anjuman Wazifatul Muslimin
Allahabad High Court · AIR 1935 All 872 : 158 Ind. Cas. 762
High Courts02 May 1935Dismissed
Gopi Nath Vs Mt. Bekali and Others
Allahabad High Court · AIR 1935 All 837 : 158 Ind. Cas. 525
Transfer of Property Act, 1882 — Section 3
High Courts02 May 1935Allowed
Makund Ram Katholia Vs Harbans Lal
Allahabad High Court · AIR 1935 All 841 : 158 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 May 1935
Chandra Shekhar Dixit Vs Burhwal Sugar Mills Co. Ltd.
Allahabad High Court · AIR 1935 All 908 : 157 Ind. Cas. 362
High Courts01 May 1935
Mt. Latifunnissa Vs Najmuddin Shah and Others
Allahabad High Court · AIR 1935 All 856
High Courts01 May 1935
Tirkha Vs Ghasi Ram
Allahabad High Court · AIR 1935 All 842 : 158 Ind. Cas. 516
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts01 May 1935
Thakur Singh Vs Kandhai
Allahabad High Court · AIR 1935 All 852 : 158 Ind. Cas. 904
High Courts01 May 1935
Ada Elizabeth Smurthwaite Vs John William Smurthwaite
Allahabad High Court · AIR 1935 All 791 : 158 Ind. Cas. 621
Court Fees Act, 1870 — Article 20