High Courts02 Aug 1935
Mt. Basanti Devi Vs Mt. Sahodra and Others
Allahabad High Court · AIR 1935 All 979 : 159 Ind. Cas. 644
Civil Procedure Code, 1908 (CPC) — Section 22
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 10 of 24
High Courts02 Aug 1935
Gajraj Sinha and Others Vs Emperor
Allahabad High Court · AIR 1935 All 938 : 159 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 447
High Courts01 Aug 1935Dismissed
Ganga Saran Singh and Another Vs Mt. Sirtaji Kuer and Another
Allahabad High Court · AIR 1935 All 924
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts01 Aug 1935
Emperor Vs S.M. Wahid Ullah Ahrari
Allahabad High Court · AIR 1935 All 1013 : 158 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 547
High Courts31 Jul 1935Allowed
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1935 All 940 : 157 Ind. Cas. 557
Penal Code, 1860 (IPC) — Section 471
High Courts30 Jul 1935Dismissed
Emperor Vs Bahraichi and Another
Allahabad High Court · (1935) 07 AHC CK 0006
High Courts29 Jul 1935Allowed
Sri Kishen Vs Emperor
Allahabad High Court · AIR 1935 All 928 : 159 Ind. Cas. 900
Penal Code, 1860 (IPC) — Section 408
High Courts29 Jul 1935
Chandrabhan Lal Vs Emperor
Allahabad High Court · AIR 1935 All 968 : 159 Ind. Cas. 531
Penal Code, 1860 (IPC) — Section 218
High Courts26 Jul 1935Dismissed
Nanku and Others Vs Emperor
Allahabad High Court · AIR 1935 All 916 : 159 Ind. Cas. 183
Arms Act, 1959 — Section 19(f)
High Courts26 Jul 1935Dismissed
Ganga Ram Vs Habib Ullah and Another
Allahabad High Court · AIR 1936 All 212 : 159 Ind. Cas. 525
Evidence Act, 1872 — Section 123, 126
High Courts25 Jul 1935Dismissed
Goverdhan Vs Emperor
Allahabad High Court · AIR 1935 All 930
Penal Code, 1860 (IPC) — Section 304
High Courts25 Jul 1935Dismissed
Samuel John and Another Vs Emperor
Allahabad High Court · AIR 1935 All 935
Penal Code, 1860 (IPC) — Section 376
High Courts22 Jul 1935Dismissed
Umrao Singh Vs Pahlad Singh
Allahabad High Court · AIR 1935 All 1001 : 158 Ind. Cas. 238
High Courts20 Jul 1935Allowed
(Bohra) Tara Chand Vs Haibat Shah and Others
Allahabad High Court · AIR 1935 All 1003 : 158 Ind. Cas. 233
High Courts20 Jul 1935Allowed
Pokhar Singh Vs Tula Ram
Allahabad High Court · AIR 1935 All 1016 : 158 Ind. Cas. 202
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Jul 1935
Emperor Vs Bhaggan and Others
Allahabad High Court · AIR 1935 All 931 : 159 Ind. Cas. 26
Penal Code, 1860 (IPC) — Section 152
High Courts09 Jul 1935Dismissed
Shri Ram Vs Emperor
Allahabad High Court · AIR 1935 All 926 : 159 Ind. Cas. 198
Criminal Procedure Code, 1898 (CrPC) — Section 133