High Courts12 Sept 1935Dismissed
In Re: B, an Advocate
Allahabad High Court · AIR 1935 All 1037 : 159 Ind. Cas. 653
Bar Councils Act, 1926 — Section 10Government of India Act, 1935 — Section 223
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 8 of 24
High Courts12 Sept 1935
In Re: Mr. Bhagwant Prasad, Advocate
Allahabad High Court · (1935) 09 AHC CK 0002
Bar Councils Act, 1926 — Section 10Divorce Act, 1869 — Section 17
High Courts10 Sept 1935Dismissed
Ahmad Nazar Beg and Others Vs Babu Brij Nandan Prasad
Allahabad High Court · AIR 1935 All 1040 : 159 Ind. Cas. 680
Transfer of Property Act, 1882 — Section 108(p)
High Courts10 Sept 1935Disposed Of
RATANCHAND LALLUMAL, IN RE.
Allahabad High Court · (1936) 4 ITR 189
Income Tax Act, 1961 — Section 14, 28, 66(1)
High Courts10 Sept 1935Disposed Off
In Re: Ratan Chand Lallu Mal
Allahabad High Court · AIR 1936 All 279 : 163 Ind. Cas. 324
Income Tax Act, 1961 — Section 66(3)
High Courts06 Sept 1935Disposed Of
Munshi Ram and Another Vs Emperor
Allahabad High Court · AIR 1936 All 11
Child Marriage Restraint Act, 1929 — Section 5, 6
High Courts05 Sept 1935Disposed Of
Najabat Ali Vs Nazim husain and Others
Allahabad High Court · (1935) 09 AHC CK 0031
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts05 Sept 1935Dismissed
Kandhe and Others Vs Jhanjan Lal and Others
Allahabad High Court · AIR 1936 All 1
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 187Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts05 Sept 1935
L. Parsotam Saran Vs L. Bankey Lal
Allahabad High Court · AIR 1935 All 1041 : 159 Ind. Cas. 788
High Courts04 Sept 1935Dismissed
Firm Meghraj Roormal Vs Firm Anup Singh-Battu Mal
Allahabad High Court · (1935) 09 AHC CK 0027
High Courts04 Sept 1935
(Firm) Meghraj-Roormal Vs (Firm) Anup Singh-Battu Mal
Allahabad High Court · AIR 1935 All 1004
High Courts04 Sept 1935
Mst. Hukum Kunwar Vs Chhattar Singh and Others
Allahabad High Court · (1935) 09 AHC CK 0007
United Provinces Land Revenue Act, 1901 — Section 233k
High Courts03 Sept 1935
L. Shiam Lal Vs Shiam Lal and Another
Allahabad High Court · AIR 1935 All 1008 : 159 Ind. Cas. 433
High Courts02 Sept 1935Partly Allowed
Nath Sah Vs Lala Durga Sah
Allahabad High Court · AIR 1936 All 160
Contract Act, 1872 — Section 25Negotiable Instruments Act, 1881 (NI) — Section 44
High Courts31 Aug 1935
B. Nihal Chand and Another Vs Mt. Bhagwan Dei
Allahabad High Court · AIR 1935 All 1002
Easements Act, 1882 — Section 4Evidence Act, 1872 — Section 57
High Courts30 Aug 1935Dismissed
Pearey Lal Vs Mt. Naraini
Allahabad High Court · AIR 1935 All 977 : 159 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 488(5), 490, 499
High Courts30 Aug 1935Allowed
Jagannath Vs Bhikam Singh
Allahabad High Court · AIR 1935 All 1047
Agra Tenancy Act, 1926 — Section 188, 197(a)
High Courts30 Aug 1935Dismissed
Narain Singh Vs Emperor
Allahabad High Court · AIR 1936 All 12 : 160 Ind. Cas. 884
Criminal Procedure Code, 1898 (CrPC) — Section 426(3)Penal Code, 1860 (IPC) — Section 395
High Courts29 Aug 1935
Ganga Singh and Others Vs Kr. Jitwar Singh and Another
Allahabad High Court · AIR 1935 All 1014 : 159 Ind. Cas. 441
Civil Procedure Code, 1908 (CPC) — Section 115, 151