High Courts17 Oct 1935Dismissed

Emperor Vs Masuria

Allahabad High Court · AIR 1936 All 107 : 159 Ind. Cas. 804

Criminal Procedure Code, 1898 (CrPC) — Section 107, 118
High Courts14 Oct 1935Dismissed

District Board Vs Lala Behari Lal

Allahabad High Court · AIR 1936 All 18

Cantonments Act, 1924 — Section 273Civil Procedure Code, 1908 (CPC) — Section 80General Clauses Act, 1897 — Section 4
High Courts11 Oct 1935Disposed Of

Emperor Vs Narain Das

Allahabad High Court · AIR 1936 All 105

Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 182