COURT ARCHIVE

Allahabad High Court judgments, 1935

466 judgments · page 7 of 24

High Courts03 Oct 1935

Khudawand Karim Khalesan-fi-sabil Allah and Another Vs (Babu) Narendra Nath and Another

Allahabad High Court · AIR 1936 All 258

Contract Act, 1872 — Section 128Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 82

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High Courts01 Oct 1935Disposed Of

Sat Narain and Others Vs Ram Chhabila and Others

Allahabad High Court · (1935) 10 AHC CK 0038

Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8

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High Courts01 Oct 1935

Mahendra Singh Vs Shankar Dayal Singh and Others

Allahabad High Court · AIR 1936 All 124 : 159 Ind. Cas. 903

Evidence Act, 1872 — Section 33

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High Courts30 Sept 1935

Rai Ram Nath Bhargava Bahadur and Another Vs Sri Swami Goverdhan Rangacharia and Others

Allahabad High Court · AIR 1936 All 97 : 160 Ind. Cas. 1091

Civil Procedure Code, 1908 (CPC) — Section 151, 92

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High Courts26 Sept 1935Disposed Of

Govind Ram and Others Vs Kashi Nath and Others

Allahabad High Court · (1935) 09 AHC CK 0024

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High Courts26 Sept 1935Dismissed

(Firm) Danmal Parshotam Dass Vs (Firm) Babu Ram-Chhote Lal

Allahabad High Court · AIR 1936 All 3

Partnership Act, 1932 — Section 69

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High Courts23 Sept 1935Dismissed

Baijnath Ram Vs Emperor

Allahabad High Court · AIR 1936 All 56 : 160 Ind. Cas. 927

Uttar Pradesh Municipalities Act, 1916 — Section 210, 307

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High Courts23 Sept 1935

Baijnath Ram Vs Emperor through Municipal Board

Allahabad High Court · (1935) 09 AHC CK 0004

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High Courts19 Sept 1935Disposed Of

J.W. Twalling (deceased) Administrator General Vs Mrs. A.M. Bower

Allahabad High Court · (1935) 09 AHC CK 0030

Succession Act, 1925 — Section 95

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High Courts19 Sept 1935Dismissed

Administrator-General Vs A.M. Bower

Allahabad High Court · (1935) 09 AHC CK 0026

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High Courts19 Sept 1935Allowed

Haji Amir Ahmad and Another Vs Mohammad Ejaz Husain and Another

Allahabad High Court · AIR 1936 All 15

Mussalman Wakf Act, 1923 — Section 2(e)

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High Courts18 Sept 1935Dismissed

Nand Kumar Dutt Vs Ganesh Das and Another

Allahabad High Court · AIR 1936 All 131 : 159 Ind. Cas. 812

Transfer of Property Act, 1882 — Section 6

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High Courts18 Sept 1935

Secy. of State Vs (Seth) Chand Mal

Allahabad High Court · AIR 1936 All 89 : 160 Ind. Cas. 1025

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High Courts16 Sept 1935

Mt. Anwari Jan Vs Baldua and Another

Allahabad High Court · AIR 1936 All 218 : 159 Ind. Cas. 190

Easements Act, 1882 — Section 35

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High Courts16 Sept 1935

Piare Lal and Others Vs Soney Lal and Another

Allahabad High Court · (1935) 09 AHC CK 0001

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High Courts15 Sept 1935Dismissed

Lala Raghunath Sahai Vs Babu Kunj Behari Lall and Another

Allahabad High Court · (1935) 09 AHC CK 0005

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High Courts13 Sept 1935Dismissed

Mt. Ruwaiya Khatun and Others Vs Mt. Maqbul Fatma and Others

Allahabad High Court · AIR 1936 All 217

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High Courts13 Sept 1935Dismissed

Rahmat and Others Vs Ambika Prasad and Others

Allahabad High Court · AIR 1936 All 13

Agra Tenancy Act, 1926 — Section 99

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High Courts13 Sept 1935

Kuber Singh and Others Vs Ramchandra Bhunja and Others

Allahabad High Court · AIR 1936 All 215 : 159 Ind. Cas. 19

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High Courts13 Sept 1935Dismissed

Musammat Ruqaiya Khatun and Others Vs Musammat Maqbul Fatma and Others

Allahabad High Court · (1935) 09 AHC CK 0003

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