High Courts04 Nov 1935

Mohru Lal Vs Emperor

Allahabad High Court · AIR 1936 All 193

Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 409
High Courts21 Oct 1935

Chhotelal and Another Vs Emperor

Allahabad High Court · AIR 1936 All 74 : 160 Ind. Cas. 1089

Criminal Procedure Code, 1898 (CrPC) — Section 235(2)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 26