High Courts20 Nov 1935Dismissed
Mumtaz Hussain and Others Vs Babu Brahmanand
Allahabad High Court · (1935) 11 AHC CK 0012
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 4 of 24
High Courts19 Nov 1935Allowed
Emperor Vs Narain
Allahabad High Court · AIR 1936 All 129
Cantonments Act, 1924 — Section 236(1)
High Courts19 Nov 1935Allowed
Sri Narain and Another Vs Emperor
Allahabad High Court · AIR 1936 All 146
Penal Code, 1860 (IPC) — Section 441, 447
High Courts18 Nov 1935Disposed Of
Emperor Vs Asghar and Others
Allahabad High Court · (1935) 11 AHC CK 0045
High Courts18 Nov 1935
Muhammad Ahmad Khan Vs Emperor
Allahabad High Court · AIR 1936 All 171
Penal Code, 1860 (IPC) — Section 189
High Courts15 Nov 1935Dismissed
Durga and Others Vs Lakhpat Rai and Another
Allahabad High Court · AIR 1936 All 139 : 160 Ind. Cas. 876
Limitation Act, 1963 — Section 5
High Courts14 Nov 1935Dismissed
Seth Behari Lal Vs Sukhbir Singh and Another
Allahabad High Court · 161 Ind. Cas. 440
Uttar Pradesh Town Areas Act, 1914 — Section 3
High Courts14 Nov 1935Dismissed
Behari Lal Vs Sukhbir Singh and Another
Allahabad High Court · AIR 1936 All 442
High Courts14 Nov 1935
Radha Raman and Another Vs Emperor
Allahabad High Court · AIR 1936 All 177
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Nov 1935
Kanhaiya Lal and Another Vs Abdullah
Allahabad High Court · AIR 1936 All 385 : 160 Ind. Cas. 866
Transfer of Property Act, 1882 — Section 111(g)
High Courts09 Nov 1935
Mst. Surjia and Another Vs Kalloo Singh
Allahabad High Court · (1935) 11 AHC CK 0010
High Courts08 Nov 1935Dismissed
Parshottam Ram Vs Sheo Mangal Ram and Others
Allahabad High Court · AIR 1936 All 151
Stamp Act, 1899 — Section 44(1)
High Courts08 Nov 1935
Kuer Mohammad Ashraf Ali Khan and Others Vs Behari Lal and Another
Allahabad High Court · (1935) 11 AHC CK 0013
High Courts08 Nov 1935
Brijendra Singh Vs Emperor through Mrs. E. Blanchi Pickell
Allahabad High Court · (1935) 11 AHC CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 500
High Courts08 Nov 1935Allowed
Lalu Chaudhri Vs Sakalraj Chaudhri
Allahabad High Court · (1935) 11 AHC CK 0006
High Courts07 Nov 1935Dismissed
Narain Das Vs The Municipal Board
Allahabad High Court · (1935) 11 AHC CK 0044
High Courts07 Nov 1935Dismissed
B. Narain Das Vs Municipal Board
Allahabad High Court · AIR 1936 All 441
Uttar Pradesh Municipalities Act, 1916 — Section 180, 307
High Courts07 Nov 1935Allowed
Sarju Prasad Vs Jatan Singh
Allahabad High Court · (1935) 11 AHC CK 0032
High Courts06 Nov 1935
Brij Mohan Lal and Another Vs Hazari Lal and Others
Allahabad High Court · AIR 1936 All 90 : 160 Ind. Cas. 879
Easements Act, 1882 — Section 13