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Allahabad High Court judgments, 1935

466 judgments · page 2 of 24

High Courts06 Dec 1935

Secy. of State Vs Shaikh Zahid Husain

Allahabad High Court · AIR 1936 All 460 : 163 Ind. Cas. 689

Civil Procedure Code, 1908 (CPC) — Section 110Land Acquisition Act, 1894 — Section 18Uttar Pradesh Town Improvement Act, 1919 — Section 56
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High Courts03 Dec 1935Dismissed

Emperor Vs Batuk

Allahabad High Court · AIR 1936 All 142 : 160 Ind. Cas. 889

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
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High Courts03 Dec 1935

Raja Ram Vs Emperor

Allahabad High Court · AIR 1936 All 140 : 160 Ind. Cas. 1088 : 155 Ind. Cas. 657

Criminal Procedure Code, 1898 (CrPC) — Section 106Railways Act, 1890 — Section 120B
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