High Courts29 Nov 1935Allowed
Rangnath Misra Vs Murari Lal Misra
Allahabad High Court · (1935) 11 AHC CK 0002
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 3 of 24
High Courts28 Nov 1935Dismissed
Chiranji Lal Vs Sri Thakur Bare Madan Mohan Lalji and Others
Allahabad High Court · AIR 1936 All 186
High Courts28 Nov 1935
Ganeshi Lal and after his death Bishambhar Nath and Others Vs Bhagwan Singh and Others
Allahabad High Court · (1935) 11 AHC CK 0008
High Courts28 Nov 1935
(Haji) Mallha Khan and Others Vs Thakur Gulab Singh
Allahabad High Court · AIR 1936 All 184
Agra Tenancy Act, 1926 — Section 221
High Courts28 Nov 1935
Haji Mallha Khan and Others Vs Thakur Gulab Singh
Allahabad High Court · 161 Ind. Cas. 446
Agra Tenancy Act, 1926 — Section 221
High Courts26 Nov 1935
Emperor Vs Mathuri and Others
Allahabad High Court · AIR 1936 All 337 : 163 Ind. Cas. 253
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 460
High Courts26 Nov 1935
Sohan Lal and Others Vs Mt. Bhagwati and Others
Allahabad High Court · AIR 1936 All 205
High Courts25 Nov 1935Allowed
Emperor Vs Ram Narain Saraswat
Allahabad High Court · AIR 1936 All 88 : 160 Ind. Cas. 1035
High Courts25 Nov 1935
Puranmashi Vs Emperor
Allahabad High Court · AIR 1936 All 156
Penal Code, 1860 (IPC) — Section 268
High Courts25 Nov 1935
Gangadhar Marwari Vs Emperor
Allahabad High Court · AIR 1936 All 150
Criminal Procedure Code, 1898 (CrPC) — Section 139A(2)
High Courts22 Nov 1935Disposed Of
Raghuraj Singh Vs Mst. Mustafi Begam
Allahabad High Court · (1935) 11 AHC CK 0046
High Courts22 Nov 1935Disposed Of
GOPINATH NAIK Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1936) 4 ITR 1
Income Tax Act, 1961 — Section 13, 66(3)
High Courts22 Nov 1935Disposed Of
Gopinath Naik Vs Commissioner, Income Tax
Allahabad High Court · AIR 1936 All 286
Civil Procedure Code, 1908 (CPC) — Section 98Evidence Act, 1872 — Section 167Income Tax Act, 1961 — Section 66(3)
High Courts22 Nov 1935Allowed
Harish Chandra Vs Hindu Dharma Sewak Mandal and Another
Allahabad High Court · AIR 1936 All 197 : 161 Ind. Cas. 507
High Courts21 Nov 1935Allowed
Genda Ram and Another Vs Emperor
Allahabad High Court · AIR 1936 All 143
Penal Code, 1860 (IPC) — Section 499, 500
High Courts21 Nov 1935Disposed Of
Mt. Maharaji Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1936 All 85 : 160 Ind. Cas. 1037
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Nov 1935Dismissed
Rameshwar Das Vs Emperor
Allahabad High Court · AIR 1936 All 86 : 160 Ind. Cas. 1027
Evidence Act, 1872 — Section 105United Provinces Prevention of Adulteration Act, 1912 — Section 4(1)
High Courts20 Nov 1935Dismissed
Mumtaz Husain and Others Vs Babu Brahmanand
Allahabad High Court · AIR 1936 All 298
Evidence Act, 1872 — Section 55, 90Pensions Act, 1871 — Section 12
High Courts20 Nov 1935
Saqlain Ahmad Vs Emperor
Allahabad High Court · AIR 1936 All 165
Penal Code, 1860 (IPC) — Section 506, 507