High Courts04 Apr 1935
Munna Lal and Others Vs Emperor
Allahabad High Court · AIR 1935 All 630 : 157 Ind. Cas. 123
Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 14 of 24
High Courts04 Apr 1935
Kunwar Sen Vs Emperor
Allahabad High Court · AIR 1935 All 620 : 157 Ind. Cas. 119
High Courts04 Apr 1935
Ghafoor and Others Vs Abdullah Khan
Allahabad High Court · AIR 1935 All 923 : 157 Ind. Cas. 521
High Courts03 Apr 1935Dismissed
Rafiq Ahmad and Another Vs H. Mohammad Siraj Hussain Khan and Others
Allahabad High Court · 156 Ind. Cas. 48
Easements Act, 1882 — Section 60
High Courts03 Apr 1935Allowed
Bhagwan Das Vs Emperor
Allahabad High Court · AIR 1935 All 745 : 155 Ind. Cas. 1070
Penal Code, 1860 (IPC) — Section 448
High Courts02 Apr 1935Dismissed
Gulzari Lal Vs Sheo Charan Lal and Others
Allahabad High Court · AIR 1935 All 889
General Clauses Act, 1897 — Section 6(c)
High Courts02 Apr 1935Dismissed
Ram Narain Sahu and Another Vs Mt. Makhna
Allahabad High Court · AIR 1935 All 875
High Courts02 Apr 1935Allowed
Parshadi Lal Vs Chandan and Others
Allahabad High Court · AIR 1935 All 915
Limitation Act, 1963 — Article 29
High Courts02 Apr 1935
Ram Deo Kurmi Vs Ram Rathi and Others
Allahabad High Court · AIR 1935 All 742 : 157 Ind. Cas. 668
Limitation Act, 1963 — Section 7
High Courts02 Apr 1935
Ram Krishna Vs Emperor
Allahabad High Court · AIR 1935 All 746
Penal Code, 1860 (IPC) — Section 283
High Courts02 Apr 1935
Tek Chand Vs Emperor
Allahabad High Court · AIR 1935 All 638 : 157 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts02 Apr 1935
Narain Das Vs Pandit Permanand and Another
Allahabad High Court · 156 Ind. Cas. 351
High Courts01 Apr 1935Dismissed
Mt. Kishan Dei and Others Vs Mangal Sen
Allahabad High Court · AIR 1935 All 927
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Apr 1935Dismissed
L. Bishambhar Nath Vs Emperor
Allahabad High Court · (1935) 04 AHC CK 0015
High Courts29 Mar 1935Dismissed
L. Sunder Lal and Another Vs Rahat Ali Khan and Another
Allahabad High Court · AIR 1935 All 770 : 157 Ind. Cas. 1099
High Courts29 Mar 1935Dismissed
(Firm) Khuni Lal-Lachminarain Vs (Firm) Narain Das-Gopal Das
Allahabad High Court · AIR 1935 All 750
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Mar 1935
Kan Kuar Vs Atal Behari Lal and Others
Allahabad High Court · AIR 1935 All 766 : 158 Ind. Cas. 49
Agra Tenancy Act, 1926 — Section 246
High Courts28 Mar 1935Dismissed
S. Tahir Hasan Vs L. Chander Sen
Allahabad High Court · AIR 1935 All 678 : 157 Ind. Cas. 511
Pensions Act, 1871 — Section 11, 6Pensions Act, 1871 — Section 11, 6Pensions Act, 1871 — Section 11, 6
High Courts28 Mar 1935Dismissed
Mt. Ehatishammunnisa and Another Vs Mir Hadi Ali and Others
Allahabad High Court · AIR 1935 All 735 : 155 Ind. Cas. 1118
Succession Act, 1925 — Section 379