High Courts11 Mar 1935
Wahid Ullah Ahrari Vs Emperor
Allahabad High Court · AIR 1935 All 743 : 155 Ind. Cas. 638
Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 17 of 24
High Courts11 Mar 1935
Ram Naresh Singh and Another Vs Muneshwar Prasad Tewari
Allahabad High Court · AIR 1935 All 556
High Courts08 Mar 1935Dismissed
Munshi Muhammad-ud-din Vs Bhupan
Allahabad High Court · AIR 1936 All 642(1) : 155 Ind. Cas. 658
High Courts08 Mar 1935Dismissed
B. Suraj Patish Nandan Lal Vs Mt. Atul Bibi and Others
Allahabad High Court · AIR 1935 All 569
Limitation Act, 1963 — Article 113
High Courts07 Mar 1935
Mt. Shahzadi Begam Vs Alakh Nath and Others
Allahabad High Court · AIR 1935 All 620(1) : 157 Ind. Cas. 347
Limitation Act, 1963 — Section 5Limitation Act, 1963 — Section 5
High Courts07 Mar 1935
Mehrzia Begam Vs Gulzar Singh and Others
Allahabad High Court · AIR 1935 All 553 : 157 Ind. Cas. 1119
Agra Tenancy Act, 1926 — Section 223
High Courts07 Mar 1935
Mt. Bashiran Vs Mohammad Abrar
Allahabad High Court · AIR 1935 All 626 : 158 Ind. Cas. 1
High Courts07 Mar 1935
Nawab Singh Vs Daljit Singh
Allahabad High Court · AIR 1935 All 799 : 155 Ind. Cas. 928
High Courts06 Mar 1935Dismissed
Braj Kishore Upadhia and Others Vs Panohaiti Akhara Maha Nirwani Firqa Goshaiyan Naga through Mahant Ganpat Bharthi
Allahabad High Court · 155 Ind. Cas. 667
Uttar Pradesh Land Revenue Act, 1901 — Section 118
High Courts06 Mar 1935Dismissed
Braj Kishore Upadhia and Others Vs Panchaiti Akhara Maha Nirwani Firqa Goshaiyan Naga
Allahabad High Court · AIR 1935 All 666
United Provinces Land Revenue Act, 1901 — Section 118United Provinces Land Revenue Act, 1901 — Section 118United Provinces Land Revenue Act, 1901 — Section 118
High Courts06 Mar 1935Allowed
Gopal Sahai Vs Nasir Uddin and Another
Allahabad High Court · AIR 1935 All 560
Agra Tenancy Act, 1926 — Section 227
High Courts06 Mar 1935
Mukand Lal Vs Gaya Prasad and Others
Allahabad High Court · (1935) 03 AHC CK 0030
High Courts06 Mar 1935
(Firm) Ram Sahai Ram Ratan Vs Imami
Allahabad High Court · AIR 1935 All 586 : 157 Ind. Cas. 526
High Courts06 Mar 1935
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1935 All 521 : 159 Ind. Cas. 287
Penal Code, 1860 (IPC) — Section 467, 471
High Courts06 Mar 1935
Pandit Makund Lal and Another Vs Pandit Gaya Prasad and Others
Allahabad High Court · (1935) 03 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115, 151Government of India Act, 1915 — Section 107
High Courts05 Mar 1935Dismissed
Pyare Lal Vs Bibi Amna Khatun Begum
Allahabad High Court · AIR 1935 All 753 : 158 Ind. Cas. 42
Agra Tenancy Act, 1926 — Section 267
High Courts05 Mar 1935
Inderjit Rai and Others Vs Gajadhar Raj and Another
Allahabad High Court · AIR 1935 All 967
Agra Tenancy Act, 1926 — Section 3(2)
High Courts04 Mar 1935Dismissed
Partap Ahir and Another Vs Gopi Ram and Another
Allahabad High Court · AIR 1935 All 943 : 159 Ind. Cas. 647
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts01 Mar 1935Dismissed
SHIVNATH PRASAD Vs COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES.
Allahabad High Court · 155 Ind. Cas. 124 : (1935) 3 ITR 200
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts01 Mar 1935Dismissed
Gopinath Singh and Others Vs Thakurdin Singh and Others
Allahabad High Court · AIR 1935 All 636 : 158 Ind. Cas. 47